Judgements

09 September 2011
Supreme Court
34 pages

KHATRI HOTELS P.LTD. Vs UNION OF INDIA

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-007773-007773 / 2011
Diary number: 25634 / 2009
Advocates: M. C. DHINGRA Vs ASHWANI KUMAR

09 September 2011
Supreme Court
21 pages

G.REDDEIAH Vs GOVT.OF A.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001761-001761 / 2011
Diary number: 15355 / 2011
Advocates: Vs G. N. REDDY

09 September 2011
Supreme Court
21 pages

RAGHUVANSH DEWANCHAND BHASIN Vs STATE OF MAHARASHTRA

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-001758-001758 / 2011
Diary number: 13568 / 2008
Advocates: PETITIONER-IN-PERSON Vs JAY SAVLA

09 September 2011
Supreme Court
15 pages

MARATHWADA GRAMIN BK.KARMCH.SANGTN. Vs MANGT.OF MARATHWADA GRAMIN BANK .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-007766-007766 / 2011
Diary number: 1364 / 2009
Advocates: Vs CHANDER SHEKHAR ASHRI

09 September 2011
Supreme Court
5 pages

STATE OF RAJASTHAN Vs BHARAT BHUSHAN PAREEK .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: Crl.A. No.-001768-001768 / 2011
Diary number: 5684 / 2010
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

09 September 2011
Supreme Court
4 pages

RASH BEHARI PAL Vs STATE OF JHARKHAND

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: Crl.A. No.-001770-001770 / 2011
Diary number: 7299 / 2010
Advocates: GAURAV AGRAWAL Vs S. CHANDRA SHEKHAR

08 September 2011
Supreme Court
13 pages

BIHAR STATE ELECT.BOARD Vs RAM DEO PRASAD SINGH .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007754-007754 / 2011
Diary number: 32574 / 2008
Advocates: NAVIN PRAKASH Vs SUBHRO SANYAL

08 September 2011
Supreme Court
8 pages

U.P. FINANCIAL CORP. Vs M/S. SRI BHARAT PAPER UDYOG P.LTD. &ORS.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002160-002160 / 2007
Diary number: 26019 / 2006
Advocates: SHRISH KUMAR MISRA Vs KRISHAN PAL MAVI

08 September 2011
Supreme Court
2 pages

AMLESH SINGH Vs PARMANAND SINGH .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-006769-006769 / 2004
Diary number: 22777 / 2002
Advocates: SANJAY JAIN Vs KUMUD LATA DAS

08 September 2011
Supreme Court
20 pages

MARABASAPPA (D) BY LRS. Vs NINGAPPA

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-003495-003495 / 2001
Diary number: 1748 / 2000
Advocates: RAJESH MAHALE Vs

08 September 2011
Supreme Court
7 pages

OM PRAKASH Vs STATE OF PUNJAB .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004893-004893 / 2007
Diary number: 15555 / 2007
Advocates: YASH PAL DHINGRA Vs KULDIP SINGH

08 September 2011
Supreme Court
3 pages

MUKHIYA K. ADHIKARI,U.P.K.T.G.B.K.A.&ANR Vs SANTOSH KUMAR

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007756-007756 / 2011
Diary number: 37955 / 2010
Advocates: R. D. UPADHYAY Vs IRSHAD AHMAD

08 September 2011
Supreme Court
10 pages

MOHD. SALMAN Vs COMMITTEE OF MANAGEMENT .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006601-006602 / 2008
Diary number: 34078 / 2007
Advocates: PURNIMA BHAT Vs SHRISH KUMAR MISRA

07 September 2011
Supreme Court
14 pages

COMMNR. OF CENTRAL EXCISE, NOIDA Vs M/S. KITPLY INDUSTRIES LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-004462-004462 / 2003
Diary number: 10942 / 2003
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

07 September 2011
Supreme Court
13 pages

ALUVA SUGAR AGENCY Vs STATE OF KERALA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007731-007731 / 2011
Diary number: 6261 / 2008
Advocates: Vs R. SATHISH