Showing 9196 - 9210 of 41947 judgements
13 September 2011
Supreme Court
12 pages
MAHESH Vs STATE OF MADHYA PRADESH

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: Crl.A. No.-000503-000503 / 2008
Diary number: 6680 / 2008
Advocates: Vs C. D. SINGH

13 September 2011
Supreme Court
66 pages
AJITSINGH HARNAMSINGH GUJRAL Vs STATE OF MAHARASHTRA

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001969-001969 / 2009
Diary number: 21623 / 2006
Advocates: Vs ASHA GOPALAN NAIR

13 September 2011
Supreme Court
24 pages
SANTOSH KUMARI Vs STATE OF J & K .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001660-001662 / 2011
Diary number: 40681 / 2010
Advocates: HEMANTIKA WAHI Vs BIMAL ROY JAD

13 September 2011
Supreme Court
11 pages
LALRIVENGA Vs STATE OF MIZORAM .

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-007825-007825 / 2011
Diary number: 26752 / 2006
Advocates: NIKHIL NAYYAR Vs R. SATHISH

13 September 2011
Supreme Court
5 pages
D.SAMPATH Vs UNITED INDIA INS.CO.LTD..

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-007824-007824 / 2011
Diary number: 2593 / 2011
Advocates: Vs SHAKIL AHMED SYED

13 September 2011
Supreme Court
9 pages
A.SRIDHAR Vs UNITED INDIA INS.CO.LTD.

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-007823-007823 / 2011
Diary number: 3197 / 2011
Advocates: Vs SHAKIL AHMED SYED

13 September 2011
Supreme Court
21 pages
M/S.CAUVERY COFFEE TRADERS,MANGALORE Vs M/S.HORNOR RESOURCES (INTERN.)CO.LTD.

Bench: B.S. CHAUHAN, , , ,
Case number: ARBIT.CASE(C) No.-000007-000007 / 2009
Diary number: 3238 / 2009
Advocates: Vs ANKUR S. KULKARNI

12 September 2011
Supreme Court
2 pages
FRIENDS OF VICTORIA MEMORIAL Vs HOWRAH GANATANTRIK NAGARIK SAMITY .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: SLP(C) No.-001135-001136 / 2009
Diary number: 32199 / 2008
Advocates: PRANAB KUMAR MULLICK Vs AVIJIT BHATTACHARJEE

12 September 2011
Supreme Court
23 pages
AMBYA KALYA MHATRA(D) BY LRS. Vs STATE OF MAHARASHTRA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE,GYAN SUDHA MISRA, ,
Case number: C.A. No.-007784-007784 / 2011
Diary number: 8610 / 2009
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

12 September 2011
Supreme Court
13 pages
STATE OF WEST BENGAL Vs HOWRAH GANATANTRIK NAGARIK SAMITY .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007785-007785 / 2011
Diary number: 5600 / 2008
Advocates: AVIJIT BHATTACHARJEE Vs

12 September 2011
Supreme Court
36 pages
PEPSICO INDIA HOLDING PVT.LTD. Vs STATE OF MAHARASHTRA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-007780-007780 / 2011
Diary number: 3546 / 2010
Advocates: DHEERAJ NAIR Vs FOX MANDAL & CO.

12 September 2011
Supreme Court
11 pages
JAKIA NASIM AHESAN Vs STATE OF GUJARAT .

Bench: D.K. JAIN,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-001765-001765 / 2011
Diary number: 37061 / 2007
Advocates: APARNA BHAT Vs HEMANTIKA WAHI

12 September 2011
Supreme Court
36 pages
PEPSICO INDIA HOLDING PVT.LTD. Vs STATE OF MAHARASHTRA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007780-007780 / 2011
Diary number: 3546 / 2010
Advocates: DHEERAJ NAIR Vs FOX MANDAL & CO.

12 September 2011
Supreme Court
34 pages
UNION OF INDIA Vs BODUPALLI GOPALASWAMI

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000876-000876 / 2003
Diary number: 5766 / 2001
Advocates: B. V. BALARAM DAS Vs

12 September 2011
Supreme Court
190 pages
RAJENDRA SINGH VERMA (D) THR.LRS Vs LT.GOVERNOR OF NCT OF DELHI

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-007781-007781 / 2011
Diary number: 23167 / 2008
Advocates: ANITHA SHENOY Vs ANNAM D. N. RAO