Showing 9181 - 9195 of 41947 judgements
15 September 2011
Supreme Court
6 pages
BUDHADEV KARMASKAR Vs THE STATE OF WEST BENGAL

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA
Case number: Crl.A. No.-000135-000135 / 2010
Diary number: 37388 / 2007
Advocates: JAIL PETITION Vs CHANCHAL KUMAR GANGULI

15 September 2011
Supreme Court
16 pages
JEET SINGH Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-005195-005196 / 2004
Diary number: 18874 / 2003
Advocates: PRAMOD DAYAL Vs TARUN JOHRI

15 September 2011
Supreme Court
16 pages
ARULMIGHU LAKSHMI NARAYANASWAMY TEMPLE Vs NALLAMMAL (DEAD) THR. LRS. .

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: C.A. No.-003537-003537 / 2002
Diary number: 2009 / 2001
Advocates: R. NEDUMARAN Vs A. T. M. SAMPATH

15 September 2011
Supreme Court
54 pages
TRANS MEDITERRANEAN AIRWAYS Vs M/S. UNIVERSAL EXPORTS

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-001909-001909 / 2004
Diary number: 4040 / 2004

15 September 2011
Supreme Court
51 pages
M/S DELHI INTERNATIONAL AIRPORT P.LTD. Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-007872-007872 / 2011
Diary number: 256 / 2010
Advocates: SUNIL FERNANDES Vs SHREEKANT N. TERDAL

15 September 2011
Supreme Court
3 pages
UNION OF INDIA Vs J.EDWARD SIMON

Bench: DEEPAK VERMA,DEEPAK VERMA
Case number: C.A. No.-007922-007923 / 2011
Diary number: 898 / 2010
Advocates: D. S. MAHRA Vs S. RAMAMANI

15 September 2011
Supreme Court
4 pages
STATE OF M.P. Vs BABULAL

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-007945-007945 / 2011
Diary number: 32220 / 2006
Advocates: Vs KAILASH CHAND

15 September 2011
Supreme Court
18 pages
JAIPUR VIKAS PRADHIKARAN Vs ASHOK KUMAR CHOUDHARY .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005099-005099 / 2002
Diary number: 15139 / 2002
Advocates: MILIND KUMAR Vs B. K. SATIJA

15 September 2011
Supreme Court
12 pages
A.P.INDSTL.INFRASTRUCTURE CORPN.LTD. Vs CHINTHAMANENI NARASIMHA RAO .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000304-000305 / 2005
Diary number: 26579 / 2004
Advocates: GUNTUR PRABHAKAR Vs G. RAMAKRISHNA PRASAD

15 September 2011
Supreme Court
12 pages
ANIL GILURKER Vs BILASPUR RAIPUR KSHETRIA GRAMIN BANK ANR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007864-007865 / 2011
Diary number: 29054 / 2010
Advocates: KUNAL VERMA Vs

14 September 2011
Supreme Court
8 pages
U.P.POWER CORP.LTD. Vs NATIONAL THERMAL POWER CORP. LTD. .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-005775-005775 / 2007
Diary number: 22365 / 2007
Advocates: PRADEEP MISRA Vs ALOK GUPTA

14 September 2011
Supreme Court
16 pages
HARDEV SINGH Vs UNION OF INDIA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-003973-003973 / 2010
Diary number: 13794 / 2010
Advocates: Vs ANIL KATIYAR

14 September 2011
Supreme Court
32 pages
STATE OF WEST BENGAL Vs DEBASISH MUKHERJEE .

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-003480-003480 / 2005
Diary number: 9146 / 2005
Advocates: TARA CHANDRA SHARMA Vs INDRA SAWHNEY

14 September 2011
Supreme Court
12 pages
KERALA STATE HOUSING BOARD Vs KERALA STATE HOUSING BRD.,NHCA ASSN.&ORS

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007835-007835 / 2011
Diary number: 15468 / 2006
Advocates: M. T. GEORGE Vs A. RAGHUNATH

14 September 2011
Supreme Court
2 pages
M/S SWADESHI KARYYALAYA PVT. LTD. Vs SECRETARY MINISTRY OF DEFENCE .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-007920-007920 / 2011
Diary number: 18453 / 2007
Advocates: M. C. DHINGRA Vs D. S. MAHRA