Showing 9166 - 9180 of 41947 judgements
22 September 2011
Supreme Court
14 pages
HIGH COURT OF JUDICATURE, PATNA Vs SHIVESHWAR NARAYAN

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006103-006103 / 2005
Diary number: 17822 / 2005
Advocates: PAREKH & CO. Vs SARLA CHANDRA

22 September 2011
Supreme Court
14 pages
GAJRAJ Vs STATE(NCT) OF DELHI

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-002272-002272 / 2010
Diary number: 12682 / 2010
Advocates: SANJAY K. AGRAWAL Vs ANIL KATIYAR

22 September 2011
Supreme Court
27 pages
PARASAMAYA KOLERINATHA MADAM TIRUNELVELI Vs P.NATESA ACHARI & ANR.(DEAD)TH.IMPLEADED

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-008439-008439 / 2001
Diary number: 1929 / 2001
Advocates: A. T. M. SAMPATH Vs V. RAMASUBRAMANIAN

21 September 2011
Supreme Court
6 pages
PANCHMAHAL VADODARA GRAMIN BANK Vs D.M. PARMAR

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: C.A. No.-002093-002093 / 2007
Diary number: 24446 / 2005
Advocates: PRAMOD B. AGARWALA Vs NACHIKETA JOSHI

20 September 2011
Supreme Court
26 pages
HARESH MOHANDAS RAJPUT Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-002030-002031 / 2009
Diary number: 22024 / 2008
Advocates: D. N. GOBURDHAN Vs ASHA GOPALAN NAIR

20 September 2011
Supreme Court
2 pages
V.G.N.ENTERPRISES TR.V.N.DEVADOSS Vs M/S DUNLOP INDIA LIMITED

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: Crl.A. No.-001825-001826 / 2011
Diary number: 12840 / 2008
Advocates: Vs BIJOY KUMAR JAIN

20 September 2011
Supreme Court
1 pages
COMMNR. OF CENT. EXCISE, N.D. Vs M/S.BHARAT FOAM UDYOG P.LTD.

Bench: DALVEER BHANDARI,H.L. DATTU,DEEPAK VERMA
Case number: C.A. No.-007634-007634 / 1999
Diary number: 9971 / 1999
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

19 September 2011
Supreme Court
24 pages
REGISTRAR GEN. Vs R.PERACHI .

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: C.A. No.-007936-007936 / 2011
Diary number: 36318 / 2008
Advocates: V. BALACHANDRAN Vs K. V. VIJAYAKUMAR

19 September 2011
Supreme Court
12 pages
STATE OF M.P. Vs PREMLAL SHRIVAS

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-002331-002331 / 2004
Diary number: 14856 / 2003
Advocates: Vs MRIDULA RAY BHARADWAJ

19 September 2011
Supreme Court
19 pages
MACHAVARAPU SRINIVASA RAO Vs VIJAYAWADA,MANGALAGIRI URBAN DEV.AUTH&OR

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-007935-007935 / 2011
Diary number: 40605 / 2010
Advocates: Vs SATYA MITRA

19 September 2011
Supreme Court
18 pages
D.M.NAGARAJA Vs GOVT.OF KARNATAKA .

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001814-001814 / 2011
Diary number: 15069 / 2011
Advocates: Vs ANITHA SHENOY

19 September 2011
Supreme Court
15 pages
SHIVLAL Vs STATE OF CHHATTISGARH

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000610-000610 / 2007
Diary number: 935 / 2007
Advocates: JAIL PETITION Vs DHARMENDRA KUMAR SINHA

19 September 2011
Supreme Court
17 pages
RAKESH Vs STATE OF M.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000339-000339 / 2008
Diary number: 13463 / 2007
Advocates: SENTHIL JAGADEESAN Vs

16 September 2011
Supreme Court
5 pages
ABDUL GHAFOOR Vs STATE OF BIHAR

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001812-001812 / 2011
Diary number: 38970 / 2010
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

16 September 2011
Supreme Court
38 pages
ANUP BHUSHAN VOHRA Vs R.G., H.C.OF JUDICATURE AT CALCUTTA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000339-000339 / 2007
Diary number: 7481 / 2007
Advocates: ABHIJIT SENGUPTA Vs