Judgements

26 September 2011
Supreme Court
16 pages

M/S L.N.GADODIA & SONS Vs REGIONAL PROVIDENT FUND COMMR.

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: SLP(C) No.-011230-011230 / 2008
Diary number: 8623 / 2008
Advocates: Vs AVIJIT BHATTACHARJEE

26 September 2011
Supreme Court
25 pages

K.BALARAMA RAJU Vs CH.V.SUBRAMANYA SHARMA .

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: C.A. No.-008200-008200 / 2011
Diary number: 871 / 2009
Advocates: V. N. RAGHUPATHY Vs ANJANI AIYAGARI

26 September 2011
Supreme Court
22 pages

LALIT KUMAR MODI Vs BOARD OF CONTROL FOR CRICKET IN INDIA&OR

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: SLP(C) No.-027157-027157 / 2010
Diary number: 29906 / 2010
Advocates: PAREKH & CO. Vs KARANJAWALA & CO.

26 September 2011
Supreme Court
3 pages

STATE OF JHARKHAND Vs VISHWANATH DUBEY .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-008310-008310 / 2011
Diary number: 25231 / 2011
Advocates: S. CHANDRA SHEKHAR Vs T. MAHIPAL

23 September 2011
Supreme Court
17 pages

R. SARAGAPANI(DEAD) THR. LRS. Vs SPL. TAHSILDAR, TAMILNADU

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-005797-005797 / 2002
Diary number: 1248 / 2002
Advocates: Vs R. NEDUMARAN

23 September 2011
Supreme Court
6 pages

MODERN DENTAL COLLEGE Vs STATE OF MADHYA PRADESH

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-004060-004060 / 2009
Diary number: 15556 / 2009
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

23 September 2011
Supreme Court
28 pages

A.B.BHASKARA RAO Vs INSPECTOR OF POLICE,CBI VISHAKPATNAM

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000650-000650 / 2008
Diary number: 34231 / 2007
Advocates: Vs B. KRISHNA PRASAD

23 September 2011
Supreme Court
29 pages

KANWAR SINGH SAINI Vs HIGH COURT OF DELHI

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001798-001798 / 2009
Diary number: 28280 / 2009
Advocates: PURNIMA BHAT Vs SHEKHAR KUMAR

23 September 2011
Supreme Court
3 pages

DINBANDHU Vs STATE OF BIHAR

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001903-001903 / 2011
Diary number: 36769 / 2010
Advocates: M. A. CHINNASAMY Vs GOPAL SINGH

23 September 2011
Supreme Court
50 pages

STATE OF U.P. Vs M/S. MOHAN MEAKIN BREWERIES LTD.

Bench: R.V. RAVEENDRAN,P. SATHASIVAM
Case number: C.A. No.-004708-004709 / 2002
Diary number: 12118 / 2002
Advocates: RAVI PRAKASH MEHROTRA Vs SURYA KANT

23 September 2011
Supreme Court
52 pages

SADHWI PRAGYNA SINGH THAKUR Vs STATE OF MAHARASHTRA

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: Crl.A. No.-001845-001845 / 2011
Diary number: 19941 / 2010
Advocates: SUSHIL BALWADA Vs ASHA GOPALAN NAIR

23 September 2011
Supreme Court
49 pages

RAM JETHMALANI AND ORS. Vs UNION OF INDIA AND ORS

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: W.P.(C) No.-000176-000176 / 2009
Diary number: 11927 / 2009
Advocates: KARANJAWALA & CO. Vs B. V. BALARAM DAS

23 September 2011
Supreme Court
25 pages

STATE OF PUNJAB Vs STATE OF HARYANA & ORS.

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: Original Suite 1 of 2007

22 September 2011
Supreme Court
3 pages

T. LAXMAN KUMAR Vs PRADEEP KUMAR PATIL

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006328-006328 / 2005
Diary number: 18976 / 2005
Advocates: Y. RAJA GOPALA RAO Vs

22 September 2011
Supreme Court
4 pages

KHEM CHAND Vs U.O.I. .

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006444-006445 / 2005
Diary number: 24648 / 2004
Advocates: KRISHAN SINGH CHAUHAN Vs ANIL KATIYAR