Showing 9136 - 9150 of 41947 judgements
29 September 2011
Supreme Court
14 pages
UNION OF INDIA Vs RABINDER SINGH

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: C.A. No.-007241-007241 / 2002
Diary number: 63242 / 2002
Advocates: B. V. BALARAM DAS Vs

29 September 2011
Supreme Court
36 pages
M/S. ROYAL ORCHID HOTELS LTD Vs G. JAYARAMA REDDY .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007588-007588 / 2005
Diary number: 10203 / 2005
Advocates: RAJESH MAHALE Vs

29 September 2011
Supreme Court
24 pages
M/S. NTPC LTD. Vs M.P. STATE ELECTIRICITY BOARD .

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: C.A. No.-002451-002451 / 2007
Diary number: 14086 / 2007
Advocates: K. V. MOHAN Vs K. V. BHARATHI UPADHYAYA

29 September 2011
Supreme Court
10 pages
JAMALUDDIN Vs STATE OF J.&K. .

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: C.A. No.-008093-008093 / 2004
Diary number: 5624 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs SUNIL FERNANDES

28 September 2011
Supreme Court
27 pages
BEDANGA TALUKDAR Vs SAIFUDAULLAH KHAN .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-008343-008344 / 2011
Diary number: 21117 / 2010

28 September 2011
Supreme Court
5 pages
ANTONIO LOBO Vs FELIX FERNANDES .

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000190-000190 / 2007
Diary number: 10667 / 2006
Advocates: Vs CHANDER SHEKHAR ASHRI

28 September 2011
Supreme Court
6 pages
BALJINDER SINGH @ BITTU. Vs STATE OF PUNJAB

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: Crl.A. No.-001878-001878 / 2011
Diary number: 40913 / 2010
Advocates: NIKHIL JAIN Vs

28 September 2011
Supreme Court
66 pages
RAJESH KUMAR Vs STATE TH:GOVT OF NCT OF DELHI

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: Crl.A. No.-001871-001872 / 2011
Diary number: 36101 / 2009
Advocates: M. P. SHORAWALA Vs ANIL KATIYAR

28 September 2011
Supreme Court
6 pages
NASIB HUSSAIN SIDI Vs STATE OF GUJARAT

Bench: CYRIAC JOSEPH,SWATANTER KUMAR
Case number: Crl.A. No.-001879-001879 / 2011
Diary number: 16085 / 2011
Advocates: SUMITA RAY Vs HEMANTIKA WAHI

27 September 2011
Supreme Court
13 pages
M/S. ULTRATECH CEMCO LTD. Vs STATE OF MAHARASHTRA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-000864-000864 / 2005
Diary number: 15944 / 2003
Advocates: Vs ASHA GOPALAN NAIR

27 September 2011
Supreme Court
18 pages
HAR DEVI ASNANI Vs STATE OF RAJASTHAN .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008325-008325 / 2011
Diary number: 17251 / 2010
Advocates: Vs R. GOPALAKRISHNAN

27 September 2011
Supreme Court
19 pages
HAR DEVI ASNANI Vs STATE OF RAJASTHAN .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008325-008325 / 2011
Diary number: 17251 / 2010
Advocates: Vs R. GOPALAKRISHNAN

27 September 2011
Supreme Court
38 pages
M/S THERMAX LTD. Vs K.M.JOHNY .

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001868-001868 / 2011
Diary number: 2343 / 2008
Advocates: SHIVAJI M. JADHAV Vs SUSMITA LAL

27 September 2011
Supreme Court
90 pages
STATE OF HIMACHAL PRADESH Vs UNION OF INDIA &ORS.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: Original Suite 2 of 1996

26 September 2011
Supreme Court
84 pages
SUPREME COURT BAR ASSOCIATION Vs B.D. KAUSHIK

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: C.A. No.-003401-003401 / 2003
Diary number: 7644 / 2003
Advocates: RAJESH AGGARWAL Vs DINESH KUMAR GARG