Judgements

Showing 901 - 915 of 41947 judgements
25 July 2019
Supreme Court
16 pages
RANJIT KUMAR HALDAR Vs THE STATE OF SIKKIM

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000427-000427 / 2014
Diary number: 37281 / 2013
Advocates: RAMESHWAR PRASAD GOYAL Vs

24 July 2019
Supreme Court
17 pages
THE OFFICER IN CHARGE, SUB REGIONAL PROVIDENT FUND OFFICE AND ANR. Vs M/S GODAVARI GARMENTS LIMITED

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-005821-005821 / 2019
Diary number: 9224 / 2015
Advocates: BRAJESH KUMAR Vs NISHANT RAMAKANTRAO KATNESHWARKAR

24 July 2019
Supreme Court
8 pages
LUCKNOW DEVELOPMENT AUTHORITY VICE CHAIRMAN Vs GOPAL DAS (D) THR.LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005820-005820 / 2019
Diary number: 9286 / 2014
Advocates: ABHISTH KUMAR Vs

24 July 2019
Supreme Court
9 pages
KANTA YADAV Vs OM PRAKASH YADAV

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005823-005823 / 2019
Diary number: 19755 / 2017
Advocates: GHANSHYAM JOSHI Vs

24 July 2019
Supreme Court
17 pages
PEER GULAM JILANI Vs PEER GULAM NASEER

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-010770-010772 / 2013
Diary number: 26302 / 2012
Advocates: Vs AISHWARYA BHATI

24 July 2019
Supreme Court
14 pages
RANDHIR KAUR Vs PRITHVI PAL SINGH .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005822-005822 / 2019
Diary number: 29169 / 2015
Advocates: A. VENAYAGAM BALAN Vs

24 July 2019
Supreme Court
13 pages
VINOD BHAIYALAL JAIN Vs WADHWANI PARMESHWARI COLD STORAGE PRIVATE LIMITED THROUGH ITS DIRECTOR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006960-006960 / 2011
Diary number: 30713 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI

24 July 2019
Supreme Court
13 pages
WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs ABDUL HALIM .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005824-005824 / 2019
Diary number: 31152 / 2016
Advocates: DHARITRY PHOOKAN Vs

24 July 2019
Supreme Court
10 pages
EX HAV ASHOK KUMAR (S.NO. 6926549M) Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: / 0
Diary number: 6278 / 2019
Advocates: AMBREESH KUMAR AGGARWAL Vs

24 July 2019
Supreme Court
10 pages
EX HAV ASHOK KUMAR (S.NO. 6926549M) Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006126 / 2019
Diary number: 6278 / 2019
Advocates: AMBREESH KUMAR AGGARWAL Vs

24 July 2019
Supreme Court
5 pages
K.ANJANEYULU Vs T. ASHOK RAJU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-008321-008324 / 2011
Diary number: 16989 / 2008
Advocates: C. S. N. MOHAN RAO Vs

23 July 2019
Supreme Court
14 pages
SHIV PRAKASH MISHRA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001105-001105 / 2019
Diary number: 4536 / 2019
Advocates: Reetu Sharma Vs ARDHENDUMAULI KUMAR PRASAD

23 July 2019
Supreme Court
46 pages
GIRISH SINGH Vs STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-001475-001475 / 2009
Diary number: 4696 / 2009
Advocates: SANJAY JAIN Vs JATINDER KUMAR BHATIA

23 July 2019
Supreme Court
10 pages
SHRI A.M.C.S SWAMY ADE/DPE/HYD (CENTRAL) Vs MEHDI AGAH KARBALAI

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001102-001102 / 2019
Diary number: 6206 / 2019
Advocates: RAKESH K. SHARMA Vs

23 July 2019
Supreme Court
270 pages
BIKRAM CHATTERJI Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000940 / 2017
Diary number: 30157 / 2017
Advocates: HIMANSHU SHEKHAR Vs CYRIL AMARCHAND MANGALDAS AOR