Showing 9121 - 9135 of 41947 judgements
10 October 2011
Supreme Court
20 pages
MOHD.IMRAN KHAN Vs STATE(GOVT.OF NATIONAL CAP.TER.OF DELHI)

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001516-001516 / 2010
Diary number: 4373 / 2010
Advocates: BALRAJ DEWAN Vs ANIL KATIYAR

10 October 2011
Supreme Court
2 pages
HANUMANT SINGH Vs KIRAN KUMARI .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-008537-008537 / 2011
Diary number: 4608 / 2011
Advocates: SARAD KUMAR SINGHANIA Vs SHOBHA

10 October 2011
Supreme Court
1 pages
SRIKANT D. SHITOLE Vs AZAD AHMED GULAM AHMED .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-008534-008534 / 2011
Diary number: 6166 / 2011
Advocates: ARTI SINGH Vs SHAKIL AHMED SYED

10 October 2011
Supreme Court
2 pages
DEVENDRA KUMAR SHARMA Vs BHAVNA SHARMA

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-008535-008535 / 2011
Diary number: 21679 / 2007
Advocates: PRATIBHA JAIN Vs MOHD. IRSHAD HANIF

03 October 2011
Supreme Court
22 pages
B.A.UMESH Vs REGR.GEN.HIGH COURT OF KARNATAKA

Bench: RANJAN GOGOI,PRAFULLA C. PANT,A.M. KHANWILKAR
Case number: Review Petition (crl.) 135-136 of 2011

30 September 2011
Supreme Court
18 pages
STATE OF RAJASTHAN Vs SHANKAR LAL PARMAR

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-008404-008404 / 2011
Diary number: 28371 / 2010
Advocates: IRSHAD AHMAD Vs T. MAHIPAL

30 September 2011
Supreme Court
31 pages
PANKAJ MAHAJAN Vs DIMPLE @ KAJAL

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: C.A. No.-008402-008402 / 2011
Diary number: 30689 / 2009
Advocates: S. JANANI Vs B. K. SATIJA

30 September 2011
Supreme Court
121 pages
CHATTERJEE PETROCHEM(I) PVT.LTD. Vs HALDIA PETROCHEMICALS LTD..

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: C.A. No.-005416-005419 / 2008
Diary number: 27791 / 2007
Advocates: Vs MEHARIA & COMPANY

30 September 2011
Supreme Court
31 pages
UNION OF INDIA Vs HASSAN ALI KHAN

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: Crl.A. No.-006114-006114 / 2011
Diary number: 25439 / 2011
Advocates: B. KRISHNA PRASAD Vs ARTI SINGH

30 September 2011
Supreme Court
7 pages
ASHOK KUMAR JAIN Vs RAJASTHAN PUB.SER.COMM.TH.ITS CH. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-008399-008399 / 2011
Diary number: 19195 / 2007
Advocates: SARAD KUMAR SINGHANIA Vs MILIND KUMAR

30 September 2011
Supreme Court
23 pages
DNYANESHWAR RANGANATH BHANDARE Vs SADHU DADU SHETTIGAR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008400-008401 / 2011
Diary number: 4479 / 2009
Advocates: T. HARISH KUMAR Vs RAJIV SHANKAR DVIVEDI

30 September 2011
Supreme Court
21 pages
SHAM @ KISHOR BHASKARRAO MATKARI Vs STATE OF MAHARSHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000868-000868 / 2006
Diary number: 19601 / 2006
Advocates: UMA DATTA Vs ASHA GOPALAN NAIR

30 September 2011
Supreme Court
29 pages
STATE OF HARYANA Vs MUKESH KUMAR .

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: SLP(C) No.-028034-028034 / 2011
Diary number: 17119 / 2010
Advocates: KAMAL MOHAN GUPTA Vs

30 September 2011
Supreme Court
51 pages
OM PRAKASH & ANR Vs UNION OF INDIA & ANR.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR
Case number: Writ Petition (crl.) 66 of 2011

29 September 2011
Supreme Court
14 pages
STATE OF M.P. Vs NARMADA BACHAO ANDOLAN

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN
Case number: C.A. No.-002083-002097 / 2011
Diary number: 34478 / 2009
Advocates: C. D. SINGH Vs NIKHIL NAYYAR