Showing 9106 - 9120 of 41947 judgements
11 October 2011
Supreme Court
30 pages
DAYARAM Vs SUDHIR BATHAM .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-003467-003467 / 2005
Diary number: 21150 / 2003
Advocates: B. K. SATIJA Vs

11 October 2011
Supreme Court
9 pages
STERLITE INDUSTRIES (I) LTD. ETC. ETC. Vs UNION OF INDIA AND ORS. ETC. ETC.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-002776-002783 / 2013
Diary number: 31123 / 2010
Advocates: E. C. AGRAWALA Vs RESPONDENT-IN-PERSON

11 October 2011
Supreme Court
21 pages
COLVIN SCHOOL SOCIETY Vs ANIL KUMAR SHARMA .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-005244-005244 / 2008
Diary number: 26020 / 2004
Advocates: VISHWAJIT SINGH Vs YASH PAL DHINGRA

11 October 2011
Supreme Court
16 pages
R. VIJAYAN Vs BABY

Bench: R.V. RAVEENDRAN,R.M. LODHA
Case number: Crl.A. No.-001902-001902 / 2011
Diary number: 8010 / 2007
Advocates: C. K. SASI Vs G. PRAKASH

11 October 2011
Supreme Court
20 pages
MALTHESH GUDDA POOJA Vs STATE OF KARNATAKA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-008525-008525 / 2011
Diary number: 21662 / 2010
Advocates: Vs V. G. PRAGASAM

11 October 2011
Supreme Court
30 pages
SANCHIT BANSAL Vs JOINT ADMISSION BOARD

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008520-008520 / 2011
Diary number: 12492 / 2010
Advocates: PRASHANT BHUSHAN Vs SHEKHAR KUMAR

11 October 2011
Supreme Court
15 pages
DELHI ADMINISTRATION TR.SEC. Vs UMRAO SINGH

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008526-008526 / 2011
Diary number: 31753 / 2009
Advocates: RACHANA SRIVASTAVA Vs IRSHAD AHMAD

11 October 2011
Supreme Court
16 pages
STATE OF WEST BENGAL Vs MANI BHUSHAN KUMAR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008528-008528 / 2011
Diary number: 11130 / 2010
Advocates: AVIJIT BHATTACHARJEE Vs T. MAHIPAL

11 October 2011
Supreme Court
8 pages
PUSHPA KUMARI Vs STATE OF BIHAR .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008521-008522 / 2011
Diary number: 17621 / 2009
Advocates: C. D. SINGH Vs GOPAL SINGH

11 October 2011
Supreme Court
9 pages
STATE OF RAJASTHAN Vs HIGH COURT OF JUDICATURE FOR RAJASTHAN

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008523-008524 / 2011
Diary number: 18666 / 2007
Advocates: R. GOPALAKRISHNAN Vs B. D. SHARMA

11 October 2011
Supreme Court
25 pages
GOA HOUSING BOARD Vs RAMESHCHANDRA GOVIND PAWASKAR

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-008540-008540 / 2011
Diary number: 37750 / 2008
Advocates: K J JOHN AND CO Vs MITTER & MITTER CO.

11 October 2011
Supreme Court
11 pages
RAJENDRA V.DESHPRABHU(D)THR.LRS. Vs DY.COLLECTOR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008539-008539 / 2011
Diary number: 1101 / 2009
Advocates: A. RAGHUNATH Vs T. MAHIPAL

11 October 2011
Supreme Court
66 pages
UNION OF INDIA Vs ASSN.OF UNIFIED TELECOM S.P.OF INDIA&ORS

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-005059-005059 / 2007
Diary number: 31572 / 2007
Advocates: D. S. MAHRA Vs ABHIJAT P. MEDH

11 October 2011
Supreme Court
11 pages
FEE REGULATORY COMMITTEE Vs KALOL INST.OF MGT.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008543-008543 / 2011
Diary number: 37549 / 2010
Advocates: SUMITA RAY Vs A. VENAYAGAM BALAN

11 October 2011
Supreme Court
10 pages
D. ETHIRAJ Vs SECRETARY TO GOVT. .

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: Crl.A. No.-001949-001949 / 2011
Diary number: 14283 / 2011
Advocates: SENTHIL JAGADEESAN Vs