Showing 9091 - 9105 of 41947 judgements
13 October 2011
Supreme Court
22 pages
MANINDERJIT SINGH BITTA Vs UNION OF INDIA .

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR
Case number: W.P.(C) No.-000510-000510 / 2005
Diary number: 21064 / 2005
Advocates: CHARU MATHUR Vs B. KRISHNA PRASAD

13 October 2011
Supreme Court
82 pages
M.C.D. Vs ASSCN.,VICTIMS OF UPHAAR TRAGEDY .

Bench: R.V. RAVEENDRAN,K.S. RADHAKRISHNAN
Case number: C.A. No.-007114-007115 / 2003
Diary number: 17206 / 2003
Advocates: RAJAN NARAIN Vs PREM MALHOTRA

13 October 2011
Supreme Court
37 pages
SHAW WALLACE & CO. LTD. Vs NEPAL FOOD CORPN. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-007099-007099 / 2001
Diary number: 16745 / 2001
Advocates: E. C. AGRAWALA Vs

13 October 2011
Supreme Court
0 pages
STATE OF WEST BENGAL Vs NAZRUL ISLAM

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008638-008638 / 2011
Diary number: 3690 / 2011
Advocates: ABHIJIT SENGUPTA Vs SARLA CHANDRA

12 October 2011
Supreme Court
30 pages
SANJEEV KUMAR JAIN Vs RAGHUBIR SARAN CHARITABLE TRUST .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008610-008610 / 2011
Diary number: 5015 / 2010
Advocates: P. N. PURI Vs INDRA SAWHNEY

12 October 2011
Supreme Court
148 pages
GIRISH VYAS Vs STATE OF MAHARASHTRA .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-000198-000199 / 2000
Diary number: 21032 / 1999
Advocates: E. C. AGRAWALA Vs PURNIMA BHAT

12 October 2011
Supreme Court
28 pages
PHULCHAND EXPORTS LTD. Vs OOO PATRIOT

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-003343-003343 / 2005
Diary number: 22153 / 2002
Advocates: DUA ASSOCIATES Vs

12 October 2011
Supreme Court
16 pages
GANDURI KOTESHWARAMMA Vs CHAKIRI YANADI

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-008538-008538 / 2011
Diary number: 39249 / 2009
Advocates: PROMILA Vs K. SHIVRAJ CHOUDHURI

12 October 2011
Supreme Court
30 pages
SIEMENS LTD. Vs SIEMENS EMPLOYEES UNION

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-008607-008607 / 2011
Diary number: 17552 / 2010
Advocates: V. N. RAGHUPATHY Vs K. RAJEEV

12 October 2011
Supreme Court
23 pages
SWAMI VIVEKANAND COLLEGE OF EDU. Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005961-005961 / 2010
Diary number: 14809 / 2009
Advocates: SANJAY SHARAWAT Vs GOPAL SINGH

12 October 2011
Supreme Court
7 pages
VIJAY DHANJI CHAUDHARY Vs SUHAS JAYANT NATAWADKAR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: SLP(C) No.-018481-018481 / 2009
Diary number: 17337 / 2009
Advocates: Vs SUSHIL BALWADA

12 October 2011
Supreme Court
2 pages
BALDEV SINGH Vs STATE OF PUNJAB

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: Crl.A. No.-001909-001909 / 2011
Diary number: 16158 / 2008
Advocates: ANIS AHMED KHAN Vs KULDIP SINGH

12 October 2011
Supreme Court
0 pages
SAMPURNA BEHRUA Vs UNION OF INDIA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: W.P.(C) No.-000473-000473 / 2005
Diary number: 18085 / 2005
Advocates: JYOTI MENDIRATTA Vs

11 October 2011
Supreme Court
25 pages
DEEPAK VERMA Vs STATE OF H.P.

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-002423-002423 / 2009
Diary number: 35724 / 2009
Advocates: ARVIND KUMAR GUPTA Vs NARESH K. SHARMA

11 October 2011
Supreme Court
19 pages
SURAJ LAMP & INDUSTRIES (P) LD.TR.DIR. Vs STATE OF HARYANA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK,H.L. GOKHALE
Case number: SLP(C) No.-013917-013917 / 2009
Diary number: 12396 / 2009
Advocates: JAYANT KUMAR MEHTA Vs JAGJIT SINGH CHHABRA