Showing 9076 - 9090 of 41947 judgements
14 October 2011
Supreme Court
16 pages
R.INDIRA SARATCHANDRA Vs STATE OF T.NADU .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008643-008643 / 2011
Diary number: 32245 / 2008
Advocates: K. K. MANI Vs B. BALAJI

14 October 2011
Supreme Court
37 pages
VASANTH SREEDHAR KULKARNI Vs STATE OF KARNATAKA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-006662-006670 / 2002
Diary number: 10116 / 2000
Advocates: BINA MADHAVAN Vs S. N. BHAT

14 October 2011
Supreme Court
20 pages
P.R. SHAH SHARES & STOCK BROKERS (P)LTD. Vs M/S. B.H.H. SECURITIES (P) LTD. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-009238-009238 / 2003
Diary number: 913 / 2003
Advocates: VIKAS MEHTA Vs M. J. PAUL

14 October 2011
Supreme Court
2 pages
JIGNESH @ BANSI LAL NAVIN CHANDRA DESAI Vs STATE OF GUJARAT

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: Crl.A. No.-001921-001921 / 2011
Diary number: 5215 / 2011
Advocates: Vs HEMANTIKA WAHI

14 October 2011
Supreme Court
4 pages
B.S.N.L. LTD. Vs MAN SINGH

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-008747-008747 / 2011
Diary number: 9364 / 2007
Advocates: Vs KAILASH CHAND

13 October 2011
Supreme Court
15 pages
TRAMBAKESHWAR DEVASTHAN TRUST Vs PRESIDENT PUROHIT SANGH .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-006639-006639 / 2003
Diary number: 10620 / 2003
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

13 October 2011
Supreme Court
30 pages
UNITED INDIA INSURANCE CO.LTD. Vs SHILA DATTA .

Bench: R.V. RAVEENDRAN,H.L. DATTU,K.S. RADHAKRISHNAN
Case number: C.A. No.-006026-006027 / 2007
Diary number: 7679 / 2007
Advocates: LAW ASSOCIATES Vs SUBHRO SANYAL

13 October 2011
Supreme Court
20 pages
M/S GRASIM INDUSTRIES LTD. Vs UNION OF INDIA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007453-007453 / 2008
Diary number: 29365 / 2008
Advocates: M. P. DEVANATH Vs ANIL KATIYAR

13 October 2011
Supreme Court
22 pages
COLLECTOR,BILASPUR Vs AJIT P.K.JOGI .

Bench: R.V. RAVEENDRAN,H.L. DATTU
Case number: C.A. No.-004069-004069 / 2008
Diary number: 8566 / 2007
Advocates: ANIRUDDHA P. MAYEE Vs D. S. MAHRA

13 October 2011
Supreme Court
16 pages
BAR COUNCIL OF MAHARASHTRA Vs MANUBHAI PARAGJI VASHI .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: SLP(C) No.-018386-018387 / 2007
Diary number: 24800 / 2007
Advocates: CHANDAN RAMAMURTHI Vs JYOTI MENDIRATTA

13 October 2011
Supreme Court
9 pages
M/S. SAGAR SUGARS & ALLIED PRODUCTS LTD. Vs TRANMISSION CORPN.,A.P. LTD. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-005159-005159 / 2005
Diary number: 22129 / 2004
Advocates: Vs RAKESH K. SHARMA

13 October 2011
Supreme Court
7 pages
RAIWAD MANOJKUMAR NIVRUTTIRAO Vs STATE OF MAHARASHTRA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-007857-007857 / 2004
Diary number: 19269 / 2003
Advocates: D. M. NARGOLKAR Vs ASHA GOPALAN NAIR

13 October 2011
Supreme Court
9 pages
STATE BANK OF INDIA Vs RAM LAL BHASKAR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK,H.L. GOKHALE
Case number: C.A. No.-002930-002930 / 2009
Diary number: 17290 / 2006
Advocates: ANIL KUMAR SANGAL Vs M. A. KRISHNA MOORTHY

13 October 2011
Supreme Court
26 pages
T. VARGHESE GEORGE Vs KORA K. GEORGE .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-006786-006786 / 2003
Diary number: 12046 / 2003
Advocates: E. C. AGRAWALA Vs R. AYYAM PERUMAL

13 October 2011
Supreme Court
26 pages
TRILOK SUDHIRBHAI PANDYA Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-008629-008629 / 2011
Diary number: 4705 / 2008
Advocates: P. S. SUDHEER Vs K. R. SASIPRABHU