Showing 9061 - 9075 of 41947 judgements
31 October 2011
Supreme Court
3 pages
VISHWA MOHINI Vs DIST.INSP.OF SCHOOLS 2ND .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-009054-009054 / 2011
Diary number: 14278 / 2009
Advocates: Vs SHRISH KUMAR MISRA

21 October 2011
Supreme Court
23 pages
SURINDER KUMAR Vs STATE OF HARYANA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000328-000328 / 2004
Diary number: 3665 / 2004
Advocates: DEBASIS MISRA Vs KAMAL MOHAN GUPTA

21 October 2011
Supreme Court
17 pages
M/S RANBAXY LABORATORIES LTD. Vs UNION OF INDIA .

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-006823-006823 / 2010
Diary number: 19747 / 2010
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

21 October 2011
Supreme Court
12 pages
TAKDIR SAMSUDDIN SHEIKH Vs STATE OF GUJARAT

Bench: B.S. CHAUHAN,A.K. PATNAIK
Case number: Crl.A. No.-000831-000831 / 2010
Diary number: 29065 / 2009
Advocates: CHARU MATHUR Vs HEMANTIKA WAHI

21 October 2011
Supreme Court
10 pages
JASWANT SINGH Vs GURDEV SINGH .

Bench: P. SATHASIVAM,JASTI CHELAMESWAR
Case number: C.A. No.-008879-008880 / 2011
Diary number: 37135 / 2007

20 October 2011
Supreme Court
75 pages
THE EXECUTIVE ENGINEER Vs M/S SRI SEETARAM RICEMILL

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR
Case number: C.A. No.-008859-008859 / 2011
Diary number: 39225 / 2010
Advocates: SURESH CHANDRA TRIPATHY Vs V. N. RAGHUPATHY

20 October 2011
Supreme Court
18 pages
PANCHO Vs STATE OF HARYANA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001050-001050 / 2005
Diary number: 16926 / 2005
Advocates: S. SRINIVASAN Vs

20 October 2011
Supreme Court
7 pages
UNION OF INDIA Vs M/S. DEEPAK ELECTRIC & TRADING CO.

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-001734-001734 / 2006
Diary number: 18899 / 2003
Advocates: V. K. VERMA Vs

20 October 2011
Supreme Court
9 pages
COMMANDANT Vs SURINDER KUMAR

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-002177-002177 / 2006
Diary number: 9764 / 2004
Advocates: SHREEKANT N. TERDAL Vs J. P. DHANDA

20 October 2011
Supreme Court
7 pages
UNION OF INDIA Vs B.S. DARJEE

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-003692-003692 / 2006
Diary number: 6979 / 2005
Advocates: SUSHMA SURI Vs

19 October 2011
Supreme Court
6 pages
TILAKNAGAR INDUSTRIES LTD. Vs STATE OF A.P.

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: Crl.A. No.-002002-002002 / 2011
Diary number: 27428 / 2011
Advocates: PAREKH & CO. Vs R. C. KAUSHIK

18 October 2011
Supreme Court
20 pages
U.P. AVAS EVAM VIKAS PARISHAD Vs U.P.POWER CORPN LTD

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004209-004209 / 2007
Diary number: 18736 / 2007
Advocates: VISHWAJIT SINGH Vs

18 October 2011
Supreme Court
27 pages
ASHOK KUMAR LINGALA Vs STATE OF KARNATAKA .

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: C.A. No.-008819-008819 / 2011
Diary number: 39179 / 2010
Advocates: PRACHI BAJPAI Vs A. VENAYAGAM BALAN

17 October 2011
Supreme Court
28 pages
PRINCL.CHIEF CONSERVATOR OF FOREST Vs J.K.JOHNSON .

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002534-002534 / 2011
Diary number: 12611 / 2010
Advocates: C. K. SUCHARITA Vs JAYANT KUMAR MEHTA

17 October 2011
Supreme Court
17 pages
COMMNR. OF CUSTOMS, VISHAKHAPATNAM Vs M/S. AGGARWAL INDUSTRIES LTD.

Bench: D.K. JAIN,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-002521-002521 / 2006
Diary number: 4315 / 2006
Advocates: B. KRISHNA PRASAD Vs PRAMOD B. AGARWALA