Showing 9046 - 9060 of 41947 judgements
04 November 2011
Supreme Court
54 pages
PRITHIPAL SINGH ETC. Vs STATE OF PUNJAB & ANR. ETC.

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000523-000527 / 2009
Diary number: 1623 / 2008
Advocates: SANJAY JAIN Vs KAMINI JAISWAL

03 November 2011
Supreme Court
3 pages
GARLAPATI KRISHNA Vs STATE OF A.P REP.BY PUBLIC PROSECUTOR

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000557-000557 / 2008
Diary number: 5321 / 2007
Advocates: Vs D. BHARATHI REDDY

03 November 2011
Supreme Court
3 pages
ASHOKKUMAR MAGABHAI VANKAR Vs STATE OF GUJARAT

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001340-001340 / 2008
Diary number: 60188 / 2008
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

03 November 2011
Supreme Court
54 pages
UNION OF INDIA Vs M/S NITDIP TEXT. PROCESSORS (P)LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-002960-002960 / 2006
Diary number: 10575 / 2006
Advocates: B. KRISHNA PRASAD Vs

03 November 2011
Supreme Court
9 pages
POONAM Vs HARISH KUMAR

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: C.A. No.-009059-009059 / 2011
Diary number: 7757 / 2009
Advocates: M. K. DUA Vs ATISHI DIPANKAR

03 November 2011
Supreme Court
28 pages
C.G.M.,CAL.TEL.DIST.,B.S.N.L. Vs SURENDRA NATH PANDEY .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,GYAN SUDHA MISRA
Case number: C.A. No.-009058-009058 / 2011
Diary number: 39479 / 2009
Advocates: ANKUR MITTAL Vs A. SUBHASHINI

02 November 2011
Supreme Court
5 pages
RANJIT KAUR Vs HARMOHINDER SINGH .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009748-009749 / 2011
Diary number: 21593 / 2009
Advocates: Vs ABHIJAT P. MEDH

02 November 2011
Supreme Court
19 pages
RAMJI VEERJI PATEL Vs REVENUE DIVISIONAL OFFICER .

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000137-000137 / 2003
Diary number: 18730 / 2001
Advocates: K. V. VIJAYAKUMAR Vs B. BALAJI

01 November 2011
Supreme Court
18 pages
GOVIND YADAV Vs THE NEW INDIA INSURANCE CO.LTD.

Bench: G.S. SINGHVI,SURINDER SINGH NIJJAR
Case number: C.A. No.-009014-009014 / 2011
Diary number: 32025 / 2009
Advocates: VIPIN KUMAR JAI Vs

01 November 2011
Supreme Court
14 pages
CHINDHA FAKIRA PATIL (D) TR.LRS. Vs SPL.LAND ACQUISITION OFFICER,JALGAON

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-005475-005475 / 2007
Diary number: 7700 / 2007
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

01 November 2011
Supreme Court
10 pages
DURGA CHARAN RAUTRAY Vs STATE OF ORISSA

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-001735-001735 / 2006
Diary number: 7022 / 2004
Advocates: PRAVEENA GAUTAM Vs SHIBASHISH MISRA

01 November 2011
Supreme Court
15 pages
SANJAY BATHAM Vs MUNNALAL PARIHAR .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-009013-009013 / 2011
Diary number: 5397 / 2010
Advocates: Vs M. K. DUA

31 October 2011
Supreme Court
15 pages
IBRAHIM Vs RAJU .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-008943-008943 / 2011
Diary number: 15592 / 2005
Advocates: SUSHIL BALWADA Vs

31 October 2011
Supreme Court
19 pages
DAYANANDI Vs RUKMA D SUVARNA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-007548-007548 / 2002
Diary number: 17239 / 2001
Advocates: S. N. BHAT Vs ROMY CHACKO

31 October 2011
Supreme Court
2 pages
R.RAJU Vs K.SIVASWAMY

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001982-001982 / 2011
Diary number: 23827 / 2011
Advocates: RAVINDRA KESHAVRAO ADSURE Vs P. V. DINESH