Showing 9031 - 9045 of 41947 judgements
14 November 2011
Supreme Court
17 pages
POWERTECH WORLD WIDE LIMITED Vs DELVIN INTERNATIONAL GEN.TRADING LLC

Bench: SWATANTER KUMAR
Case number: ARBIT.CASE(C) No.-000005-000005 / 2010
Diary number: 9118 / 2010

14 November 2011
Supreme Court
13 pages
SHERIMON Vs STATE OF KERALA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001221-001221 / 2005
Diary number: 10891 / 2005
Advocates: SAJITH. P Vs M. T. GEORGE

14 November 2011
Supreme Court
14 pages
PREM PARKASH PAHWA Vs UNITED COMMERCIAL BANK AND ANR.UCO BANK

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-009708-009708 / 2011
Diary number: 71 / 2010
Advocates: Vs RAJESH SINGH

11 November 2011
Supreme Court
3 pages
ORISSA PVT.MEDI. & DENTAL COL. ASSO. Vs CHAIRMAN,ORISSA JT. ENTR. EXAM.-2011 &OR

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-009690-009690 / 2011
Diary number: 30691 / 2011
Advocates: AJAY CHOUDHARY Vs

11 November 2011
Supreme Court
14 pages
H.G.RANGANGOUD Vs M/S STATE TRADING CORP.OF INDIA L..

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002056-002059 / 2011
Diary number: 2216 / 2008
Advocates: LAWYER S KNIT & CO Vs V. N. RAGHUPATHY

09 November 2011
Supreme Court
9 pages
M/S. ESSEL PROPACK LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: A.K. PATNAIK,ANIL R. DAVE
Case number: C.A. No.-005043-005045 / 2003
Diary number: 8039 / 2003
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

08 November 2011
Supreme Court
16 pages
ANITA MALHOTRA Vs APPAREL EXPORT PROMOTION COUNL.

Bench: P. SATHASIVAM,JASTI CHELAMESWAR
Case number: Crl.A. No.-002033-002033 / 2011
Diary number: 37571 / 2010
Advocates: UMESH KUMAR KHAITAN Vs ASHWANI KUMAR

08 November 2011
Supreme Court
47 pages
E.P.F.COMMISSIONER Vs O.L.OF ESSKAY PHARMACEUTICALS LTD.

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-009630-009630 / 2011
Diary number: 2651 / 2011
Advocates: APARNA BHAT Vs GAURAV AGRAWAL

08 November 2011
Supreme Court
13 pages
SRI LAXMAN @ LAXMAN MOURYA Vs DIVISIONAL MANAGER, ORITL.INS.CO.LTD&ANR

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009676-009676 / 2011
Diary number: 11285 / 2010
Advocates: V. N. RAGHUPATHY Vs RAJESH KUMAR GUPTA

08 November 2011
Supreme Court
30 pages
ASHIWIN S. MEHTA Vs UNION OF INDIA .

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-004263-004263 / 2003
Diary number: 10775 / 2003
Advocates: Vs MANIK KARANJAWALA

08 November 2011
Supreme Court
17 pages
ANAND Vs COMMITTEE FOR S.&V. OF TRIBE CLAIMS &ORS

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-006340-006340 / 2004
Diary number: 10743 / 2004
Advocates: D. M. NARGOLKAR Vs YASH PAL DHINGRA

08 November 2011
Supreme Court
8 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VIRESH SANGWAN

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009691-009691 / 2011
Diary number: 36425 / 2010
Advocates: Vs GAGAN GUPTA

04 November 2011
Supreme Court
26 pages
J&K HOUSING BOARD Vs KANWAR SANJAY KRISHAN KAUL .

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: C.A. No.-009353-009354 / 2011
Diary number: 24669 / 2009
Advocates: DINESH KUMAR GARG Vs J S WAD AND CO

04 November 2011
Supreme Court
4 pages
BYRRAJU RAMAA RAJU Vs STATE TR.C.B.I

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: Crl.A. No.-002012-002012 / 2011
Diary number: 31068 / 2011
Advocates: LAWYER S KNIT & CO Vs ARVIND KUMAR SHARMA

04 November 2011
Supreme Court
3 pages
STATE OF RAJASTHAN Vs RAVI SHANKAR SRIVASTAVA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002021-002021 / 2011
Diary number: 31731 / 2010
Advocates: IRSHAD AHMAD Vs MRIDULA RAY BHARADWAJ