Showing 9016 - 9030 of 41947 judgements
17 November 2011
Supreme Court
20 pages
UNION OF INDIA Vs PRADIP KUMAR KEDIA ETC.

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-006567-006569 / 2010
Diary number: 15785 / 2009
Advocates: B. KRISHNA PRASAD Vs B. SUNITA RAO

16 November 2011
Supreme Court
8 pages
GULAB DAS Vs STATE OF M.P.

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: Crl.A. No.-002126-002126 / 2011
Diary number: 7089 / 2010
Advocates: SHAKIL AHMED SYED Vs

16 November 2011
Supreme Court
8 pages
S.LOGANATHAN Vs UNION OF INDIA .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-009829-009829 / 2011
Diary number: 28607 / 2007
Advocates: S. THANANJAYAN Vs V. G. PRAGASAM

15 November 2011
Supreme Court
17 pages
PRATAP SINGH Vs STATE OF U.P.

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002307-002307 / 2011
Diary number: 2233 / 2010
Advocates: P. N. GUPTA Vs RAVI PRAKASH MEHROTRA

15 November 2011
Supreme Court
35 pages
LEELA HOTELS LTD. Vs HOUSING & URBAN DEV.CORP.LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR
Case number: C.A. No.-009763-009763 / 2011
Diary number: 21876 / 2009

15 November 2011
Supreme Court
21 pages
NATIONAL FERTILIZERS LTD. Vs JAGGA SINGH (D) TH:LRS .

Bench: CYRIAC JOSEPH,A.K. PATNAIK
Case number: C.A. No.-003033-003033 / 2008
Diary number: 22999 / 2005
Advocates: GHANSHYAM JOSHI Vs AJAY CHOUDHARY

14 November 2011
Supreme Court
1 pages
DENIAL DASS Vs STATE OF PUNJAB

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002106-002106 / 2011
Diary number: 9314 / 2011
Advocates: Vs KULDIP SINGH

14 November 2011
Supreme Court
6 pages
BIRBAL B.CHOUHAN & ANR. ETC. Vs STATE OF CHHATTISGARH ETC.

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: Crl.A. No.-002025-002028 / 2011
Diary number: 32950 / 2010
Advocates: GARVESH KABRA Vs

14 November 2011
Supreme Court
19 pages
ABDUL REHMAN Vs K.M.ANEES-UL-HAQ

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: Crl.A. No.-002090-002093 / 2011
Diary number: 14186 / 2008
Advocates: Vs P. D. SHARMA

14 November 2011
Supreme Court
17 pages
SHIJI @ PAPPU Vs RADHIKA

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: Crl.A. No.-002094-002094 / 2011
Diary number: 38102 / 2010
Advocates: Vs JOGY SCARIA

14 November 2011
Supreme Court
6 pages
VAITHI @ VAITHIANATHAN Vs STATE OF T.NADU

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: Crl.A. No.-001870-001871 / 2010
Diary number: 28619 / 2009

14 November 2011
Supreme Court
32 pages
UNION OF INDIA Vs RAMESH GANDHI

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-001356-001356 / 2004
Diary number: 21693 / 2001
Advocates: P. PARMESWARAN Vs PRASHANT CHAUDHARY

14 November 2011
Supreme Court
14 pages
MAKERS DEVT.SERVICES P.LTD. Vs M. VISVESVARAYA INDUSL.RES.& DEV.CEN.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-009709-009709 / 2011
Diary number: 24140 / 2011
Advocates: Vs E. C. AGRAWALA

14 November 2011
Supreme Court
24 pages
CITICORP.MARUTI FINANCE LTD. Vs S.VIJAYALAXMI

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR
Case number: C.A. No.-009711-009711 / 2011
Diary number: 28920 / 2007
Advocates: Vs VISHNU SHARMA

14 November 2011
Supreme Court
25 pages
PARMENDER KUMAR Vs STATE OF HARYANA .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR
Case number: C.A. No.-009717-009717 / 2011
Diary number: 17916 / 2011
Advocates: Vs ANJANI KUMAR MISHRA