Showing 9001 - 9015 of 41947 judgements
23 November 2011
Supreme Court
3 pages
M.D., TAMIL NADU STATE TRNASPORT CORPN. Vs SUSHEELA BAI

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-010086-010087 / 2011
Diary number: 16317 / 2007
Advocates: S. THANANJAYAN Vs

23 November 2011
Supreme Court
8 pages
JAISY @ JAYASEELAN Vs STATE TR.INSP.OF POLICE

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001389-001389 / 2007
Diary number: 23397 / 2007
Advocates: K. K. MANI Vs

22 November 2011
Supreme Court
24 pages
CHANDRASHEKAR (D) BY LRS. Vs LAND ACQUISITION OFFICER

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-001743-001743 / 2006
Diary number: 21161 / 2004
Advocates: Vs A. S. BHASME

22 November 2011
Supreme Court
12 pages
SHIV SHANKAR SINGH Vs STATE OF BIHAR

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: Crl.A. No.-002160-002160 / 2011
Diary number: 5584 / 2010
Advocates: GAURAV AGRAWAL Vs AWANISH SINHA

22 November 2011
Supreme Court
9 pages
B.T. PURUSHOTHAMA RAI Vs K.G. UTHAYA .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: SLP(C) No.-022377-022377 / 2004
Diary number: 21207 / 2004
Advocates: ROMY CHACKO Vs

22 November 2011
Supreme Court
8 pages
DINESH KUMAR Vs CHAIRMAN.AIRPORT AUTH.OF INDIA

Bench: R.M. LODHA,H.L. GOKHALE
Case number: Crl.A. No.-002170-002171 / 2011
Diary number: 39008 / 2010
Advocates: NAVIN PRAKASH Vs M. V. KINI & ASSOCIATES

22 November 2011
Supreme Court
28 pages
BANGARU LAXMAN Vs STATE TR.C.B.I

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: Crl.A. No.-002164-002165 / 2011
Diary number: 34492 / 2010
Advocates: UGRA SHANKAR PRASAD Vs PROMILA

18 November 2011
Supreme Court
20 pages
DIVISIONAL CONTROLLER,KSRTC Vs M.G.VITTAL RAO

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: C.A. No.-009933-009933 / 2011
Diary number: 4367 / 2010
Advocates: S. N. BHAT Vs V. N. RAGHUPATHY

18 November 2011
Supreme Court
2 pages
STATE OF BIHAR Vs PUKHAN MAHTO

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-009930-009930 / 2011
Diary number: 26877 / 2004
Advocates: GOPAL SINGH Vs

18 November 2011
Supreme Court
1 pages
MOMIN KHAN Vs STATE OF U.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002143-002143 / 2011
Diary number: 26501 / 2011
Advocates: SANJAY JAIN Vs BRIJ BHUSHAN

18 November 2011
Supreme Court
13 pages
SUNIL KR.GHOSH Vs K.RAM CHANDRAN .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-009921-009922 / 2011
Diary number: 33979 / 2008
Advocates: Vs JAY SAVLA

18 November 2011
Supreme Court
20 pages
M/S. DEWAN CHAND BUILDERS & CONTRACTORS Vs UNION OF INDIA .

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-001830-001830 / 2008
Diary number: 11253 / 2007
Advocates: VIKAS MEHTA Vs D. S. MAHRA

17 November 2011
Supreme Court
10 pages
UMMU SABEENA Vs STATE OF KERALA .

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-002136-002136 / 2011
Diary number: 32841 / 2011
Advocates: K. K. MANI Vs B. KRISHNA PRASAD

17 November 2011
Supreme Court
9 pages
SHREENIDHI KUMAR Vs UNION OF INDIA .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-009893-009893 / 2011
Diary number: 11900 / 2010
Advocates: T. MAHIPAL Vs GOPAL SINGH

17 November 2011
Supreme Court
70 pages
AIR INDIA CABIN CREW ASSN. Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: C.A. No.-009857-009861 / 2011
Diary number: 31265 / 2007
Advocates: PRAMOD B. AGARWALA Vs PUKHRAMBAM RAMESH KUMAR