Showing 8986 - 9000 of 41947 judgements
30 November 2011
Supreme Court
11 pages
IQBAL SINGH NARANG Vs VEERAN NARANG

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: Crl.A. No.-002225-002225 / 2011
Diary number: 26849 / 2007
Advocates: VIKAS MEHTA Vs R. C. KAUSHIK

29 November 2011
Supreme Court
36 pages
KETAN V. PAREKH Vs SPECIAL DIRECTOR,DIR.OF ENFORCEMENT&ANR.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010301-010301 / 2011
Diary number: 13659 / 2011
Advocates: NAVIN CHAWLA Vs B. KRISHNA PRASAD

28 November 2011
Supreme Court
8 pages
PUNJAB STATE WAREHOUSING CORP.FARIDKOT Vs M/S SH.DURGA JI TRADERS .

Bench: D.K. JAIN,ANIL R. DAVE
Case number: Crl.A. No.-002226-002226 / 2011
Diary number: 16316 / 2008
Advocates: SARAD KUMAR SINGHANIA Vs

28 November 2011
Supreme Court
18 pages
K.N. GOVINDAN KUTTY MENON Vs C.D. SHAJI

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-010209-010209 / 2011
Diary number: 2089 / 2010
Advocates: T. HARISH KUMAR Vs

28 November 2011
Supreme Court
28 pages
RANJITHAM Vs BASAVARAJ .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001453-001453 / 2005
Diary number: 17360 / 2005
Advocates: S. RAVI SHANKAR Vs L. K. PANDEY

25 November 2011
Supreme Court
59 pages
RASIKLAL MANICKCHAND DHARIWAL Vs M/S M.S.S.FOOD PRODUCTS

Bench: AFTAB ALAM,R.M. LODHA
Case number: C.A. No.-010112-010112 / 2011
Diary number: 32365 / 2008
Advocates: COAC Vs SHIV PRAKASH PANDEY

25 November 2011
Supreme Court
35 pages
M/S REVA ELECTRIC CAR CO.P.LTD. Vs M/S GREEN MOBIL

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000018-000018 / 2010
Diary number: 26465 / 2010
Advocates: Vs SUDHIR KUMAR GUPTA

25 November 2011
Supreme Court
14 pages
STATE OF HARYANA Vs RAJMAL

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-002203-002203 / 2011
Diary number: 39481 / 2010
Advocates: MONIKA GUSAIN Vs R. C. KAUSHIK

24 November 2011
Supreme Court
1 pages
UNION OF INDIA Vs GLAXO INDIA LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006497-006497 / 2002
Diary number: 14295 / 2002
Advocates: Vs GAGRAT AND CO

24 November 2011
Supreme Court
8 pages
H.S.RAJASHEKARA Vs STATE BANK OF MYSORE

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: SLP(C) No.-010845-010845 / 2009
Diary number: 8519 / 2009
Advocates: RAJESH MAHALE Vs R. N. KESWANI

23 November 2011
Supreme Court
39 pages
NATIONAL INSURANCE CO.LTD. Vs SINITHA .

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: SLP(C) No.-006513-006513 / 2007
Diary number: 6606 / 2007
Advocates: Vs JOGY SCARIA

23 November 2011
Supreme Court
59 pages
SANJAY CHANDRA Vs CBI

Bench: G.S. SINGHVI,H.L. DATTU
Case number: Crl.A. No.-002178-002178 / 2011
Diary number: 22965 / 2011
Advocates: Vs ARVIND KUMAR SHARMA

23 November 2011
Supreme Court
7 pages
SHISH RAM Vs UNION OF INDIA .

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-004523-004523 / 2006
Diary number: 4806 / 2005
Advocates: R. C. KAUSHIK Vs ANIL KATIYAR

23 November 2011
Supreme Court
12 pages
UNION OF INDIA Vs L.S.N. MURTHY

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-002755-002755 / 2007
Diary number: 22517 / 2006
Advocates: ANIL KATIYAR Vs D. MAHESH BABU

23 November 2011
Supreme Court
21 pages
RAGHBIR SINGH SEHRAWAT Vs STATE OF HARYANA .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010080-010081 / 2011
Diary number: 7019 / 2011
Advocates: KAILASH CHAND Vs RAVINDRA BANA