Judgements

Showing 886 - 900 of 41947 judgements
29 July 2019
Supreme Court
9 pages
MAUJI RAM Vs STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001150-001150 / 2019
Diary number: 3723 / 2019
Advocates: RISHI MALHOTRA Vs

29 July 2019
Supreme Court
34 pages
KRISHNA KUMAR RAWAT Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009800-009801 / 2010
Diary number: 25017 / 2007
Advocates: T. MAHIPAL Vs ANIL KATIYAR

29 July 2019
Supreme Court
26 pages
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REP. BY ITS MEMBER SECRETARY . Vs PRESTIGE ESTATES PROJECT LTD.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005642-005643 / 2019
Diary number: 33707 / 2014
Advocates: Vs DUA ASSOCIATES

29 July 2019
Supreme Court
15 pages
RAJASTHAN HOUSING BOARD Vs ROSHAN LAL SAINI AND ORS.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005919-005920 / 2019
Diary number: 34654 / 2016
Advocates: K. L. JANJANI Vs

29 July 2019
Supreme Court
30 pages
RATHIN GHOSH Vs WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005633-005633 / 2019
Diary number: 36094 / 2017
Advocates: UDAYADITYA BANERJEE Vs

29 July 2019
Supreme Court
15 pages
MAHARASHTRA CHESS ASSOCIATION Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005654-005654 / 2019
Diary number: 40297 / 2018
Advocates: KAMAKSHI S. MEHLWAL Vs

29 July 2019
Supreme Court
10 pages
RUPA ROY Vs THE NEW INDIA ASSURANCE COMPANY LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005932-005932 / 2019
Diary number: 44015 / 2018
Advocates: RAUF RAHIM Vs

26 July 2019
Supreme Court
9 pages
UNION OF INDIA Vs JUNA GAYARY

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-003669-003670 / 2015
Diary number: 36355 / 2009
Advocates: ANIL KATIYAR Vs

25 July 2019
Supreme Court
24 pages
PRASHANTI MEDICAL SERVICES AND RESEARCH FOUNDATION Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005849-005849 / 2019
Diary number: 40105 / 2017
Advocates: E. C. AGRAWALA Vs

25 July 2019
Supreme Court
32 pages
PR. COMMISSIONER OF INCOME TAX Vs MARUTI SUZUKI INDIA LIMITED

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005409-005409 / 2019
Diary number: 42732 / 2018
Advocates: ANIL KATIYAR Vs

25 July 2019
Supreme Court
20 pages
SANJEEV KUMAR GUPTA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001081-001081 / 2019
Diary number: 46214 / 2018
Advocates: DHANANJAY GARG Vs

25 July 2019
Supreme Court
17 pages
MADHYA PRADESH POWER MANAGEMENT CO. LTD. DGM (COMMERCIAL) SANJEEV KHARE Vs M/S DHAR WIND POWER PROJECTS PVT. LTD. AUTHORISED SIGNATORY ANIL MISRA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009218-009219 / 2018
Diary number: 11443 / 2018
Advocates: RANJIT KUMAR SHARMA Vs

25 July 2019
Supreme Court
18 pages
BRAHMANI RIVER PELLETS LTD. Vs KAMACHI INDUSTRIES LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005850-005850 / 2019
Diary number: 9962 / 2019
Advocates: RAJAT BHARDWAJ Vs

25 July 2019
Supreme Court
7 pages
STATE BANK OF INDIA Vs ATINDRA NATH BHATACHARYYA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-005842-005842 / 2019
Diary number: 16633 / 2017
Advocates: SANJAY KAPUR Vs

25 July 2019
Supreme Court
34 pages
UDE SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-000233-000233 / 2010
Diary number: 17549 / 2008
Advocates: RISHI MALHOTRA Vs MONIKA GUSAIN