Judgements

Showing 76 - 90 of 41947 judgements
03 March 2020
Supreme Court
21 pages
ASHOK KUMAR GUPTA Vs M/S SITALAXMI SAHUWALA MEDICAL TRUST

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001917-001917 / 2020
Diary number: 27535 / 2019
Advocates: RUCHI KOHLI Vs

03 March 2020
Supreme Court
8 pages
DEEPAK CHANDRAKANT JHAVERI Vs JOHNSON DYE WORKS (P) LTD.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: MA-002757 / 2018
Diary number: 29385 / 2018
Advocates: DEEPTAKIRTI VERMA Vs

03 March 2020
Supreme Court
18 pages
MANGAYARKARASI Vs M. YUVARAJ

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-001912-001913 / 2020
Diary number: 48200 / 2018
Advocates: NARESH KUMAR Vs

03 March 2020
Supreme Court
3 pages
CHANDRAKUMAR@KALI Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000378-000378 / 2020
Diary number: 9357 / 2019
Advocates: HIMANSHU SHEKHAR Vs

02 March 2020
Supreme Court
11 pages
SATISHKUMAR NYALCHAND SHAH Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000353-000353 / 2020
Diary number: 12 / 2019
Advocates: SUMITA RAY Vs

02 March 2020
Supreme Court
13 pages
JOSE Vs JOHNSON

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-001892-001892 / 2020
Diary number: 5280 / 2015
Advocates: P. A. NOOR MUHAMED Vs

02 March 2020
Supreme Court
82 pages
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs RADHEY SHYAM PANDEY

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-002463-002463 / 2015
Diary number: 5544 / 2007
Advocates: SANJAY KAPUR Vs K. SARADA DEVI

02 March 2020
Supreme Court
27 pages
PAWAN KUMAR ARYA Vs RAVI KUMAR ARYA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-000945-000946 / 2020
Diary number: 9920 / 2018
Advocates: VIVEK A. VASHI Vs

02 March 2020
Supreme Court
10 pages
THE SUPERINTENDENT OF POST OFFICE Vs JAMBU KUMAR JAIN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001894-001895 / 2020
Diary number: 11441 / 2019
Advocates: GURMEET SINGH MAKKER Vs

02 March 2020
Supreme Court
30 pages
THAN KUNWAR Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-002172-002172 / 2011
Diary number: 13683 / 2009
Advocates: SARLA CHANDRA Vs

02 March 2020
Supreme Court
24 pages
SAMTA NAIDU Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000367-000368 / 2020
Diary number: 16800 / 2019
Advocates: Pai Amit Vs

02 March 2020
Supreme Court
10 pages
SAJAN SETHI Vs RAJAN SETHI

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-001899-001900 / 2020
Diary number: 18838 / 2019
Advocates: NISHTHA KUMAR Vs

02 March 2020
Supreme Court
14 pages
THE PERIYAR DISTRICT CONSUMER CO OPERATIVE WHOLESALE STORES LTD. NO. AA467 Vs B. BALAGOPAL (DIED) THROUGH LRS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-001893-001893 / 2020
Diary number: 21003 / 2018
Advocates: VINODH KANNA B. Vs

02 March 2020
Supreme Court
14 pages
PARVAT SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000374-000374 / 2020
Diary number: 24249 / 2018
Advocates: PRAVEEN SWARUP Vs

02 March 2020
Supreme Court
17 pages
D.B.BASNETT (D) THR. LRS. Vs THE COLLECTOR

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-000196-000196 / 2011
Diary number: 24561 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs NARENDRA KUMAR