Showing 8971 - 8985 of 41947 judgements
05 December 2011
Supreme Court
8 pages
HARDEEP SINGH Vs STATE OF MADHYA PRADESH

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: SLP(Crl) No.-001658-001658 / 2010
Diary number: 23365 / 2008

05 December 2011
Supreme Court
19 pages
M/S BHARATI BALKRISHNA DHONGADE Vs STATE OF MAHARASHTRA .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-010465-010465 / 2011
Diary number: 38095 / 2010
Advocates: K. RAJEEV Vs SUDHANSHU S. CHOUDHARI

05 December 2011
Supreme Court
20 pages
AKRAM KHAN Vs STATE OF WEST BENGAL

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-002248-002248 / 2011
Diary number: 241 / 2011
Advocates: PRANAB KUMAR MULLICK Vs TARA CHANDRA SHARMA

05 December 2011
Supreme Court
54 pages
R.K. MITTAL Vs STATE OF U.P. .

Bench: SWATANTER KUMAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-006962-006962 / 2005
Diary number: 7458 / 2002
Advocates: JITENDRA MOHAN SHARMA Vs RAVINDRA KUMAR

05 December 2011
Supreme Court
11 pages
NARINDER SINGH ARORA Vs STATE (GOVT. OF NCT OF DELHI) .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002184-002184 / 2011
Diary number: 39237 / 2010
Advocates: Vs ANIL KATIYAR

02 December 2011
Supreme Court
0 pages
SURESH DHANUKA Vs SUNITA MOHAPATRA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,GYAN SUDHA MISRA
Case number: C.A. No.-010434-010435 / 2011
Diary number: 166 / 2011
Advocates: SAURABH TRIVEDI Vs PUNAM KUMARI

02 December 2011
Supreme Court
23 pages
ASHISH CHADHA Vs ASHA KUMARI

Bench: SWATANTER KUMAR,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000893-000893 / 2005
Diary number: 10789 / 2005
Advocates: Vs NARESH K. SHARMA

02 December 2011
Supreme Court
42 pages
SURESH DHANUKA Vs SUNITA MOHAPATRA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,GYAN SUDHA MISRA
Case number: C.A. No.-010434-010435 / 2011
Diary number: 166 / 2011
Advocates: SAURABH TRIVEDI Vs PUNAM KUMARI

01 December 2011
Supreme Court
8 pages
JOGENDRA RAM Vs PHULLAN MILA (D) BY LRS. .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010545-010545 / 2011
Diary number: 28223 / 2006
Advocates: AMIT PAWAN Vs AMIT KUMAR

01 December 2011
Supreme Court
7 pages
W.KALYANI Vs STATE TR.INSP.OF POLICE

Bench: AFTAB ALAM,R.M. LODHA
Case number: Crl.A. No.-002232-002232 / 2011
Diary number: 2131 / 2010
Advocates: G. RAMAKRISHNA PRASAD Vs K. SHIVRAJ CHOUDHURI

01 December 2011
Supreme Court
13 pages
HIGH COURT OF A.P. Vs N. SANYASI RAO

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-006964-006964 / 2004
Diary number: 20847 / 2004
Advocates: T. V. RATNAM Vs R. V. KAMESHWARAN

01 December 2011
Supreme Court
28 pages
STATE OF M.P. Vs SATYAVRATA TARAN

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-010554-010554 / 2011
Diary number: 17928 / 2010
Advocates: B. S. BANTHIA Vs ANUPAM LAL DAS

01 December 2011
Supreme Court
25 pages
STATE OF RAJASTHAN Vs SHERA RAM @ VISHNU DUTTA

Bench: SWATANTER KUMAR,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001502-001502 / 2005
Diary number: 14225 / 2004
Advocates: MILIND KUMAR Vs V. J. FRANCIS

30 November 2011
Supreme Court
0 pages
GAJANAN SAMADHAN LANDE Vs SANJAY SHYAMRAO DHOTRE

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-007923-007923 / 2010
Diary number: 28380 / 2010
Advocates: KAILASH CHAND Vs RUCHI KOHLI

30 November 2011
Supreme Court
21 pages
UNION PUBLIC SER.COMMN. Vs GYAN PRAKASH SRIVASTAVA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010178-010178 / 2011
Diary number: 23402 / 2011
Advocates: LALITA KAUSHIK Vs AMIT ANAND TIWARI