Showing 8956 - 8970 of 41947 judgements
12 December 2011
Supreme Court
30 pages
CHIEF INFORMATION COMMR. Vs STATE OF MANIPUR

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: C.A. No.-010787-010788 / 2011
Diary number: 35245 / 2010
Advocates: JYOTI MENDIRATTA Vs

12 December 2011
Supreme Court
16 pages
ISHWAR DASS NASSA Vs STATE OF HARYANA .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004211-004211 / 2004
Diary number: 19541 / 2000
Advocates: SANJEEV MALHOTRA Vs T. V. GEORGE

09 December 2011
Supreme Court
49 pages
RAMESH ROUT Vs RABINDRA NATH ROUT

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004956-004956 / 2010
Diary number: 20089 / 2010
Advocates: MILIND KUMAR Vs SHIBASHISH MISRA

09 December 2011
Supreme Court
7 pages
OMPRAKASH Vs STATE OF MAHARASHTRA .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-010740-010740 / 2011
Diary number: 30916 / 2009
Advocates: R. R. DESHPANDE Vs SUDHANSHU S. CHOUDHARI

09 December 2011
Supreme Court
8 pages
M/S. DISHA CONSTRUCTIONS Vs STATE OF GOA

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: C.A. No.-010763-010763 / 2011
Diary number: 39984 / 2010
Advocates: V. N. RAGHUPATHY Vs T. MAHIPAL

08 December 2011
Supreme Court
27 pages
MANINDERJIT SINGH BITTA Vs UNION OF INDIA .

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000510-000510 / 2005
Diary number: 21064 / 2005
Advocates: CHARU MATHUR Vs B. KRISHNA PRASAD

08 December 2011
Supreme Court
15 pages
DHANRAJ SINGH CHOUDAHRY Vs NATHULAL VISHWAKARMA

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002293-002293 / 2005
Diary number: 5642 / 2005
Advocates: Vs RAMESHWAR PRASAD GOYAL

08 December 2011
Supreme Court
9 pages
UNIVERSITY OF KERALA Vs COUNCIL,PRINCIPALS',COLLEGES,KERALA &ORS

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000887-000887 / 2009
Diary number: 21965 / 2004
Advocates: R. SATHISH Vs E. M. S. ANAM

07 December 2011
Supreme Court
7 pages
M/S NAGPUR GOLDEN TRANSPORT CO. Vs M/S NATH TRADERS .

Bench: P. SATHASIVAM,A.K. PATNAIK
Case number: C.A. No.-003546-003546 / 2006
Diary number: 10330 / 2003
Advocates: SUDARSH MENON Vs

07 December 2011
Supreme Court
67 pages
STATE OF PUNJAB Vs DAVINDER PAL SINGH BHULLAR & ORS.ETC.

Bench: B.S. CHAUHAN,A.K. PATNAIK
Case number: Crl.A. No.-000753-000755 / 2009
Diary number: 19313 / 2008
Advocates: KULDIP SINGH Vs BALAJI SRINIVASAN

07 December 2011
Supreme Court
1 pages
KONDURU DAYAKARREDDY AND 4 ORS. Vs STATE OF AP

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001102-001103 / 2011
Diary number: 13272 / 2011
Advocates: V. N. RAGHUPATHY Vs D. MAHESH BABU

07 December 2011
Supreme Court
10 pages
HANUMANT MURLIDHAR GAVADE Vs MUMBAI AGRICULTURAL PRODUCE MARKET

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-010701-010702 / 2011
Diary number: 9330 / 2008
Advocates: UDAY B. DUBE Vs SHIVAJI M. JADHAV

07 December 2011
Supreme Court
6 pages
DATTU S/O NAMDEV THAKUR Vs STATE OF MAHARASHTRA .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: SLP(C) No.-003314-003314 / 2010
Diary number: 1486 / 2010
Advocates: ANJANI KUMAR JHA Vs ASHA GOPALAN NAIR

05 December 2011
Supreme Court
11 pages
M/S.INDUSTRIAL P.I.CORPN.ORRISA LTD. Vs M/S. TUOBRO FURGUSON STEELS P.LTD.

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-001850-001850 / 2007
Diary number: 22597 / 2006
Advocates: RAJ KUMAR MEHTA Vs SHRISH KUMAR MISRA

05 December 2011
Supreme Court
5 pages
RAM KIRAN GOYAL (D) THR. LRS. Vs SUB DIVISIONAL ENGINEER .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-010512-010512 / 2011
Diary number: 30563 / 2008
Advocates: ANISH KUMAR GUPTA Vs KAMAL MOHAN GUPTA