Showing 8941 - 8955 of 41947 judgements
16 December 2011
Supreme Court
8 pages
GAYTRI BAJAJ Vs JITEN BHALLA

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-007232-007233 / 2012
Diary number: 31452 / 2009
Advocates: ARUN K. SINHA Vs SUNIL KUMAR JAIN

16 December 2011
Supreme Court
18 pages
M.S.K.MANDAL SANCHALT MSKM B.ED COLLEGE Vs NATIONAL COUNCIL FOR TEACHER EDUC.

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: C.A. No.-011215-011215 / 2011
Diary number: 32267 / 2011
Advocates: NIKHIL GOEL Vs NAVIN PRAKASH

16 December 2011
Supreme Court
29 pages
GRIDCO LIMITED Vs SADANANDA DOLOI .

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: C.A. No.-011303-011303 / 2011
Diary number: 10863 / 2008
Advocates: RAJ KUMAR MEHTA Vs SUBHASISH BHOWMICK

16 December 2011
Supreme Court
31 pages
M/S ALLIED MOTORS LTD. Vs M/S BHARAT PETROLEUM CORP.LTD.

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-011200-011200 / 2011
Diary number: 35413 / 2009
Advocates: KARANJAWALA & CO. Vs PARIJAT SINHA

16 December 2011
Supreme Court
10 pages
P.MAHALINGAM Vs MONICA KUMAR & ANR

Bench: DALVEER BHANDARI,A.K. PATNAIK
Case number: Contempt Petition (crl.) 7 of 2010

16 December 2011
Supreme Court
11 pages
JETHA BHAYA ODEDARA Vs GANGA MALDEBHAI ODEDARA & ANR.

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: Special Leave Petition (crl.) 4010 of 2011

16 December 2011
Supreme Court
15 pages
HELIOS & MATHESON INFORM.TECH.LTD.&ORS Vs RAJEEV SAWHNEY & ANR

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: Special Leave Petition (crl.) 4606 of 2011

15 December 2011
Supreme Court
6 pages
YOGRAJ INFRAS.LTD. Vs SSANG YONG ENGINEERING & CONSTRN.CO.LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: C.A. No.-025624-025624 / 2010
Diary number: 28014 / 2010
Advocates: GAGAN GUPTA Vs

15 December 2011
Supreme Court
39 pages
KAILASH GOUR Vs STATE OF ASSAM

Bench: DALVEER BHANDARI,T.S. THAKUR,DIPAK MISRA
Case number: Crl.A. No.-001068-001068 / 2006
Diary number: 24354 / 2006
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

15 December 2011
Supreme Court
16 pages
SHANKER SINGH Vs NARINDER SINGH .

Bench: P. SATHASIVAM,H.L. GOKHALE
Case number: C.A. No.-003249-003249 / 2005
Diary number: 20188 / 2003
Advocates: MOHAN PANDEY Vs

14 December 2011
Supreme Court
13 pages
DEEPTI BHANDARI Vs NITIN BHANDARI & ANR

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: Special Leave Petition (crl.) 5213 of 2010

13 December 2011
Supreme Court
2 pages
KRISHNAN MENON Vs SANHEETA VED

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002310-002310 / 2011
Diary number: 10144 / 2011
Advocates: RUCHI KOHLI Vs HARISH PANDEY

13 December 2011
Supreme Court
22 pages
M/S KAMAL TRADING P.LTD. Vs STATE OF WEST BENGAL .

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI
Case number: C.A. No.-010878-010878 / 2011
Diary number: 39676 / 2009
Advocates: KHAITAN & CO. Vs ABHIJIT SENGUPTA

12 December 2011
Supreme Court
1 pages
RAM KISHAN Vs STATE OF HARYANA .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-010862-010862 / 2011
Diary number: 9473 / 2011
Advocates: KAILASH CHAND Vs MONIKA GUSAIN

12 December 2011
Supreme Court
2 pages
MAMAN KUMAR AGRAWAL Vs M/S GUPTA HOMES P.LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002306-002306 / 2011
Diary number: 25592 / 2010
Advocates: DEVASHISH BHARUKA Vs GOPAL SINGH