Showing 8926 - 8940 of 41947 judgements
09 January 2012
Supreme Court
2 pages
DEPARTMENT OF AYUSH Vs ACHARYA GYAN AYRVED COLLEGE TALAWALI

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000244-000244 / 2012
Diary number: 18266 / 2011
Advocates: D. S. MAHRA Vs AMBAR QAMARUDDIN

09 January 2012
Supreme Court
10 pages
V K NASWA Vs HOME SECRETARY, UOI .

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: W.P.(C) No.-000533-000533 / 2011
Diary number: 38179 / 2011
Advocates: PETITIONER-IN-PERSON Vs

09 January 2012
Supreme Court
4 pages
KESAR SINGH Vs PUSHAP LATA .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-000663-000663 / 2012
Diary number: 12305 / 2011

06 January 2012
Supreme Court
18 pages
DR MRS NUPUR TALWAR Vs CBI DELHI

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000068-000068 / 2012
Diary number: 9523 / 2011
Advocates: BINU TAMTA Vs ARVIND KUMAR SHARMA

06 January 2012
Supreme Court
106 pages
ADARSH SHIKSHA MAHAVIDYALAYA Vs SUBHASH RAHANGDALE .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-000104-000104 / 2012
Diary number: 16725 / 2009
Advocates: Vs GOPAL SINGH

06 January 2012
Supreme Court
10 pages
STATE OF PUNJAB Vs BALWINDER SINGH ETC.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000047-000048 / 2012
Diary number: 23313 / 2010
Advocates: KULDIP SINGH Vs ABHISHEK ATREY

06 January 2012
Supreme Court
12 pages
ACHYUTANAND CHOUDHARY (D) THR. LRS. Vs LUXMAN MAHTO .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: SLP(C) No.-008225-008225 / 2003
Diary number: 5086 / 2003
Advocates: Vs DEBASIS MISRA

06 January 2012
Supreme Court
4 pages
FIROJUDDIN Vs BABU SINGH

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-000250-000250 / 2012
Diary number: 2657 / 2011
Advocates: NIRAJ SHARMA Vs SATISH KUMAR

05 January 2012
Supreme Court
32 pages
Y. NAGARAJ Vs JALAJAKSHI .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-006714-006715 / 2002
Diary number: 15188 / 2000
Advocates: BINU TAMTA Vs MADHU MOOLCHANDANI

05 January 2012
Supreme Court
15 pages
MOHD. AYUB Vs MUKESH CHAND

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-004495-004495 / 2006
Diary number: 27627 / 2005
Advocates: VISHWA PAL SINGH Vs SHALU SHARMA

05 January 2012
Supreme Court
6 pages
MUNAGALA YADAMMA Vs STATE OF A.P. .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: Crl.A. No.-000067-000067 / 2012
Diary number: 31631 / 2011
Advocates: ANIL KUMAR TANDALE Vs G. N. REDDY

04 January 2012
Supreme Court
14 pages
COAL MINES P.F.COMMR.TR.BOARD OF TRUSTEE Vs RAMESH CHANDRA JHA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-000041-000041 / 2012
Diary number: 5022 / 2011
Advocates: MONA K. RAJVANSHI Vs RESPONDENT-IN-PERSON

04 January 2012
Supreme Court
19 pages
YUMMAN ONGBI LEMBI LEIMA Vs STATE OF MANIPUR .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: Crl.A. No.-000026-000026 / 2012
Diary number: 33035 / 2011
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

04 January 2012
Supreme Court
9 pages
RUSHIKESH TANAJI BHOITE Vs STATE OF MAHARASHTRA .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: Crl.A. No.-000024-000024 / 2012
Diary number: 24858 / 2011
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

03 January 2012
Supreme Court
43 pages
DARSHAN LAL NAGPAL Vs GOVT.OF NCT OF DELHI .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-011169-011169 / 2011
Diary number: 3005 / 2011
Advocates: J S WAD AND CO Vs SUDARSHAN RAJAN