Showing 8911 - 8925 of 41947 judgements
13 January 2012
Supreme Court
24 pages
COMMR.OF CEN.EXIC.II BANGALORE Vs M/S OSNAR CHEMICAL P.LTD.

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-004055-004056 / 2009
Diary number: 4206 / 2009

13 January 2012
Supreme Court
15 pages
FOOD CORPORATION OF INDIA Vs BHARTIYA K. NIGAM KARMCHARI SANGH

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-007268-007268 / 2002
Diary number: 15757 / 2002
Advocates: AJIT PUDUSSERY Vs ASHOK MATHUR

12 January 2012
Supreme Court
69 pages
ALISTER ANTHONY PAREIRA Vs STATE OF MAHARASHTRA

Bench: R.M. LODHA,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001318-001320 / 2007
Diary number: 27667 / 2007
Advocates: V. D. KHANNA Vs ASHA GOPALAN NAIR

12 January 2012
Supreme Court
6 pages
AZIJA BEGUM Vs STATE OF MAHARASHTRA

Bench: ASOK KUMAR GANGULY,T.S. THAKUR
Case number: Crl.A. No.-000126-000126 / 2012
Diary number: 6127 / 2011
Advocates: UDAY B. DUBE Vs ASHA GOPALAN NAIR

12 January 2012
Supreme Court
8 pages
JILE SINGH Vs STATE OF U.P.

Bench: R.M. LODHA,H.L. GOKHALE
Case number: Crl.A. No.-000121-000121 / 2012
Diary number: 10395 / 2011
Advocates: KAILASH CHAND Vs SANTOSH KUMAR TRIPATHI

12 January 2012
Supreme Court
4 pages
CHANDRAKALA TRIVEDI Vs STATE OF RAJASTHAN .

Bench: ASOK KUMAR GANGULY,T.S. THAKUR
Case number: C.A. No.-000400-000400 / 2012
Diary number: 16801 / 2009
Advocates: AISHWARYA BHATI Vs SURYA KANT

11 January 2012
Supreme Court
13 pages
MEDICAL COUNCIL OF INDIA Vs JSS MEDICAL COLLEGE

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000274-000274 / 2012
Diary number: 29679 / 2011
Advocates: AMIT KUMAR Vs LAWYER S KNIT & CO

11 January 2012
Supreme Court
30 pages
COLLECTOR DIST.GWALIOR Vs CINE EXHIBITORS P.LTD.

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-000281-000282 / 2012
Diary number: 797 / 2011
Advocates: Vs SUSHIL KUMAR JAIN

11 January 2012
Supreme Court
7 pages
N.C. DAS Vs GAUHATI HIGH COURT THR. REGISTRAR .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: W.P.(C) No.-000031-000031 / 2004
Diary number: 1152 / 2004
Advocates: SARLA CHANDRA Vs P. I. JOSE

11 January 2012
Supreme Court
64 pages
MOHD. HUSSAIN @ JULFIKAR ALI Vs THE STATE (GOVT. OF NCT) DELHI

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001091-001091 / 2006
Diary number: 25383 / 2006
Advocates: ARUN KUMAR BERIWAL Vs D. S. MAHRA

10 January 2012
Supreme Court
9 pages
STATE OF M.P. Vs RAM PRAKASH SINGH

Bench: H.L. GOKHALE,H.L. GOKHALE
Case number: Crl.A. No.-000104-000104 / 2012
Diary number: 26204 / 2004
Advocates: Vs PRATIBHA JAIN

10 January 2012
Supreme Court
11 pages
MOHAN SONI Vs RAM AVTAR TOMAR .

Bench: AFTAB ALAM,R.M. LODHA
Case number: C.A. No.-000237-000237 / 2012
Diary number: 6233 / 2010
Advocates: ANISH KUMAR GUPTA Vs

09 January 2012
Supreme Court
22 pages
DENEL (PROPRRIETORY LIMITED) Vs GOVT.OF INDIA MIN.OF DEFENCE

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000011-000011 / 2011
Diary number: 7065 / 2011
Advocates: MOMOTA DEVI OINAM Vs ANIL KATIYAR

09 January 2012
Supreme Court
3 pages
ASSISTANT COMMERCIAL TAX OFFICER Vs M/S ROMESH POWER PRODUCTS P.LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000246-000246 / 2012
Diary number: 33800 / 2009
Advocates: IRSHAD AHMAD Vs N. ANNAPOORANI

09 January 2012
Supreme Court
2 pages
S.M.I KAZIM Vs NEW INDIA ASSURANCE CO.LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000245-000245 / 2012
Diary number: 7188 / 2011
Advocates: K. V. BHARATHI UPADHYAYA Vs DUA ASSOCIATES