Judgements

17 January 2012
Supreme Court
51 pages

STATE OF GUJARAT Vs ESSAR OIL LTD.

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000599-000599 / 2012
Diary number: 19679 / 2008
Advocates: HEMANTIKA WAHI Vs E. C. AGRAWALA

16 January 2012
Supreme Court
2 pages

RAJIV SAXENA Vs STATE(NCT OF DELHI)

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000168-000168 / 2012
Diary number: 887 / 2011
Advocates: N. ANNAPOORANI Vs ANIL KATIYAR

16 January 2012
Supreme Court
43 pages

ARCHAEOLOGICAL SURVEY OF INDIA Vs NARENDER ANAND .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-002430-002430 / 2006
Diary number: 28082 / 2004
Advocates: V. K. VERMA Vs RAVINDRA KUMAR

16 January 2012
Supreme Court
16 pages

J.SAMUEL Vs GATTU MHESH .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-000561-000561 / 2012
Diary number: 8422 / 2011
Advocates: A. SUBBA RAO Vs PRABHA SWAMI

16 January 2012
Supreme Court
7 pages

MAULANA MOHD.AMIR RASHADI Vs STATE OF U.P.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000159-000159 / 2012
Diary number: 31704 / 2010
Advocates: EQUITY LEX ASSOCIATES Vs R. D. UPADHYAY

16 January 2012
Supreme Court
13 pages

C.SHAKUNTHALA Vs H.P.UDAYAKUMAR

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000158-000158 / 2012
Diary number: 250 / 2009
Advocates: V. N. RAGHUPATHY Vs ABHA JAIN

16 January 2012
Supreme Court
7 pages

STATE OF J & K Vs VINOD KUMAR VERMA

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: SLP(C) No.-006614-006615 / 2011
Diary number: 2168 / 2011
Advocates: SUNIL FERNANDES Vs VIKAS MEHTA

16 January 2012
Supreme Court
74 pages

M/S. NATIONAL SEEDS CORPN. LTD. Vs M.MADHUSUDHAN REDDY

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-007543-007543 / 2004
Diary number: 9770 / 2003
Advocates: Vs RR-EX-PARTE

14 January 2012
Supreme Court
2 pages

HARISH KUMAR BHATIA Vs FAMILY CREDIT LIMITED

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Transfer Petition (Crl.) 547 of 2010

13 January 2012
Supreme Court
2 pages

UNION OF INDIA Vs M.C.SHARMA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000434-000434 / 2012
Diary number: 10644 / 2011
Advocates: SHREEKANT N. TERDAL Vs K. V. BHARATHI UPADHYAYA

13 January 2012
Supreme Court
21 pages

M/S. I.O.C.L. Vs COMMISSIONER OF CENTRAL EXCISE, VADODARA

Bench: A.K. PATNAIK,ANIL R. DAVE
Case number: C.A. No.-004530-004532 / 2005
Diary number: 13206 / 2005
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

13 January 2012
Supreme Court
43 pages

PUNJAB & SIND BANK Vs M/S. C.S. COMPANY .

Bench: SWATANTER KUMAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-004446-004446 / 2006
Diary number: 24809 / 2003
Advocates: SURUCHII AGGARWAL Vs K. RAJEEV

13 January 2012
Supreme Court
40 pages

MADHU Vs STATE OF KERALA

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000522-000522 / 2006
Diary number: 9316 / 2006
Advocates: ASHA GOPALAN NAIR Vs LIZ MATHEW

13 January 2012
Supreme Court
13 pages

OM PRAKASH ASATI Vs STATE OF U.P..

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: SLP(C) No.-013896-013897 / 2008
Diary number: 13670 / 2008
Advocates: Vs PRADEEP MISRA

13 January 2012
Supreme Court
25 pages

M/S. FLEX ENGINEERING LTD. Vs COMMNR. OF CENTRAL EXCISE, U.P.

Bench: D.K. JAIN,ASOK KUMAR GANGULY
Case number: C.A. No.-007152-007152 / 2004
Diary number: 23647 / 2002
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD