Judgements

Showing 8881 - 8895 of 41947 judgements
20 January 2012
Supreme Court
274 pages
VODAFONE INTERNATIONAL HOLDINGS B.V. Vs UNION OF INDIA

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR
Case number: C.A. No.-000733-000733 / 2012
Diary number: 29098 / 2010
Advocates: Vs B. V. BALARAM DAS

20 January 2012
Supreme Court
9 pages
STATE OF U.P. Vs AMBRISH TANDON

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-000735-000735 / 2012
Diary number: 23078 / 2007
Advocates: GUNNAM VENKATESWARA RAO Vs LIZ MATHEW

19 January 2012
Supreme Court
23 pages
SUDEVANAND Vs STATE THROUGH CBI

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000174-000174 / 2012
Diary number: 31977 / 2006
Advocates: Vs B. V. BALARAM DAS

19 January 2012
Supreme Court
18 pages
JAGAN SINGH (DEAD) THROUGH LRS. Vs DHANWANTI .

Bench: P. SATHASIVAM,H.L. GOKHALE
Case number: C.A. No.-002467-002467 / 2005
Diary number: 3911 / 2005
Advocates: PIYUSH SHARMA Vs MITHILESH KUMAR SINGH

19 January 2012
Supreme Court
37 pages
RAMDAS BANSAL (D) THR. LR. Vs KHARAG SINGH BAID .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: C.A. No.-000684-000684 / 2012
Diary number: 32171 / 2007
Advocates: Vs ASHOK MATHUR

19 January 2012
Supreme Court
8 pages
ASSAM URBAN WATER SUPPLY & SEW. BOARD Vs M/S. SUBASH PROJECTS & MARKETING LTD.

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002014-002014 / 2006
Diary number: 9922 / 2005
Advocates: AMBAR QAMARUDDIN Vs SUSHIL KUMAR JAIN

19 January 2012
Supreme Court
13 pages
SHANMUGHAN Vs STATE OF KERALA

Bench: ASOK KUMAR GANGULY,T.S. THAKUR
Case number: Crl.A. No.-001157-001157 / 2007
Diary number: 21240 / 2006
Advocates: ROMY CHACKO Vs LIZ MATHEW

18 January 2012
Supreme Court
20 pages
BURDWAN CENTRAL CO-OP.BANK LTD. Vs ASIM CHATTERJEE .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: C.A. No.-000657-000657 / 2012
Diary number: 28652 / 2007
Advocates: P. NARASIMHAN Vs

18 January 2012
Supreme Court
37 pages
REGIONL P.F.COMMISSIONER Vs HOOGHLY MILLS CO.LTD..

Bench: ASOK KUMAR GANGULY,T.S. THAKUR
Case number: C.A. No.-000655-000655 / 2012
Diary number: 17476 / 2009
Advocates: APARNA BHAT Vs

18 January 2012
Supreme Court
45 pages
RAMESHBHAI DABHAI NAIKA Vs STATE OF GUJARAT .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-000654-000654 / 2012
Diary number: 3407 / 2010
Advocates: ANIL KUMAR MISHRA-I Vs VENKATESWARA RAO ANUMOLU

18 January 2012
Supreme Court
16 pages
ONKAR Vs STATE OF U.P.

Bench: B.S. CHAUHAN,T.S. THAKUR
Case number: Crl.A. No.-001840-001840 / 2008
Diary number: 34049 / 2007
Advocates: SHEKHAR PRIT JHA Vs ANUVRAT SHARMA

17 January 2012
Supreme Court
14 pages
WEST U.P. SUGAR MILLS ASSOCIATION Vs THE STATE OF UTTAR PRADESH

Bench: DALVEER BHANDARI,T.S. THAKUR,DIPAK MISRA
Case number: C.A. No.-007508-007508 / 2005
Diary number: 23405 / 2004
Advocates: VIKAS MEHTA Vs PRASHANT KUMAR

17 January 2012
Supreme Court
4 pages
RANBIR TALIB @ RANBIR SATWANT SINGH Vs M/S. BHATIA GAS

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-000814-000814 / 2012
Diary number: 31115 / 2010
Advocates: ASHOK K. MAHAJAN Vs JYOTI MENDIRATTA

17 January 2012
Supreme Court
17 pages
A.V.M.SALES CORPORATION Vs M/S ANURADHA CHEMICALS PVT.LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: SLP(C) No.-010184-010184 / 2008
Diary number: 15272 / 2007
17 January 2012
Supreme Court
23 pages
VASANTI DUBEY Vs STATE OF M.P.

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: Crl.A. No.-000166-000166 / 2012
Diary number: 5732 / 2011
Advocates: KUNAL VERMA Vs