Judgements

31 January 2012
Supreme Court
15 pages

JEEVAN CHANDRABHAN IDNANI Vs DIVISIONAL COMMR.KONKAN BHAVAN .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-001192-001192 / 2012
Diary number: 16125 / 2011
Advocates: GAURAV AGRAWAL Vs SHIVAJI M. JADHAV

31 January 2012
Supreme Court
12 pages

YOGRAJ INFRAS.LTD. Vs SSAMG YONG ENG.& CONSTRN.CO.LTD.

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: SLP(C) No.-024746-024746 / 2010
Diary number: 27141 / 2010

31 January 2012
Supreme Court
10 pages

JOSHNA GOUDA Vs BRUNDABAN GOUDA

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-001191-001191 / 2012
Diary number: 16187 / 2011
Advocates: RAJ KUMAR MEHTA Vs DEBASIS MISRA

30 January 2012
Supreme Court
10 pages

KANNAN Vs SELVAMUTHUKANI

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000234-000235 / 2012
Diary number: 4540 / 2009
Advocates: M. A. CHINNASAMY Vs

30 January 2012
Supreme Court
27 pages

MARGRET ALMEIDA & ORS.ETC.ETC. Vs MARGRET ALMEIDA .ETC.ETC.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-001175-001177 / 2012
Diary number: 31949 / 2011
Advocates: SHALLY BHASIN Vs K J JOHN AND CO

27 January 2012
Supreme Court
5 pages

MOHD. ASIF Vs STATE OF MAHARASHTRA .

Bench: CYRIAC JOSEPH,RANJANA PRAKASH DESAI
Case number: C.A. No.-001094-001094 / 2012
Diary number: 35848 / 2007
Advocates: P. N. PURI Vs ANAGHA S. DESAI

27 January 2012
Supreme Court
8 pages

A.V.PADMA Vs R.VENUGOPAL .

Bench: CYRIAC JOSEPH,T.S. THAKUR
Case number: C.A. No.-001095-001095 / 2012
Diary number: 25799 / 2008
Advocates: Vs DEBASIS MISRA

27 January 2012
Supreme Court
19 pages

ARUP DAS & ORS. Vs STATE OF ASSAM & ORS.

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: PC(CC) 27 of 2012

25 January 2012
Supreme Court
63 pages

D.SUDHAKAR Vs D.N.JEEVANRAJU .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: C.A. No.-004510-004514 / 2011
Diary number: 6237 / 2011
Advocates: AMARJIT SINGH BEDI Vs RUCHI KOHLI

25 January 2012
Supreme Court
20 pages

DEEPA THOMAS Vs MEDICAL COUNCIL OF INDIA .

Bench: CYRIAC JOSEPH,GYAN SUDHA MISRA
Case number: C.A. No.-001015-001015 / 2012
Diary number: 30225 / 2010
Advocates: ROMY CHACKO Vs AMIT KUMAR

24 January 2012
Supreme Court
38 pages

MP RURAL ROAD DEV. AUTHORITY . Vs M/S. L.G. CHAUDHARY ENGINEERS AND CONT.

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: C.A. No.-000974-000974 / 2012
Diary number: 39542 / 2010
Advocates: MISHRA SAURABH Vs (MRS. ) VIPIN GUPTA

24 January 2012
Supreme Court
97 pages

BANGALORE DEVELOPMENT AUTHORITY Vs AIR CRAFT EMPLOYEES COOP.SOCIETY LTD&ORS

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-007503-007537 / 2002
Diary number: 12313 / 2001
Advocates: VIJAY KUMAR Vs E. C. VIDYA SAGAR

20 January 2012
Supreme Court
10 pages

M/S.H.D.F.C. Vs GAUTAM KUMAR NAG .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-000137-000137 / 2007
Diary number: 24302 / 2005
Advocates: Vs RAJIV NANDA

20 January 2012
Supreme Court
5 pages

B.CHANDRAMATHI Vs N.PRAKASH

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000181-000181 / 2012
Diary number: 26705 / 2010
Advocates: P. NARASIMHAN Vs

20 January 2012
Supreme Court
12 pages

HORIL Vs KESHAV

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-000776-000776 / 2012
Diary number: 8061 / 2005
Advocates: PRAVEEN SWARUP Vs R. C. KAUSHIK