Showing 8851 - 8865 of 41947 judgements
02 February 2012
Supreme Court
19 pages
MARKIO TADO Vs TAKAM SORANG .

Bench: DEEPAK VERMA,H.L. GOKHALE
Case number: C.A. No.-001539-001539 / 2012
Diary number: 31813 / 2010
Advocates: Vs ABHIJIT SENGUPTA

02 February 2012
Supreme Court
8 pages
COMMNR. OF CENTRAL EXCISE, BHOPAL Vs MINWOOL ROCK FIBRES LTD.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-004988-004988 / 2003
Diary number: 11767 / 2003
Advocates: ANIL KATIYAR Vs M. P. DEVANATH

02 February 2012
Supreme Court
3 pages
COMMISSIONER OF CENTRAL & EXCISE DELHI Vs M/S. MINIMAX INDUSTRIES

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Appeal (civil) 1545 of 2012

01 February 2012
Supreme Court
7 pages
MANGANI LAL MANDAL Vs BISHNU DEO BHANDARI

Bench: R.M. LODHA,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010728-010728 / 2011
Diary number: 38965 / 2011
Advocates: AMIT ANAND TIWARI Vs ABHAY KUMAR

01 February 2012
Supreme Court
15 pages
BHUBANESWAR DEVELOPMENT AUTHORITY Vs ADIKANDA BISWAL .

Bench: DEEPAK VERMA,K.S. RADHAKRISHNAN
Case number: C.A. No.-004036-004040 / 2007
Diary number: 6840 / 2005
Advocates: RADHA SHYAM JENA Vs ABHIJIT SENGUPTA

01 February 2012
Supreme Court
49 pages
LEE KUN HEE Vs STATE OF U.P..

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000304-000304 / 2012
Diary number: 36418 / 2009
Advocates: AVIJIT BHATTACHARJEE Vs P. N. PURI

01 February 2012
Supreme Court
27 pages
NAND KUMAR VERMA Vs STATE OF JHARKHAND .

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-001458-001458 / 2012
Diary number: 27778 / 2006
Advocates: BIJAN KUMAR GHOSH Vs RATAN KUMAR CHOUDHURI

01 February 2012
Supreme Court
45 pages
STATE OF M.P. Vs BEHRU SINGH

Bench: ASOK KUMAR GANGULY,GYAN SUDHA MISRA
Case number: C.A. No.-001211-001211 / 2012
Diary number: 34336 / 2009
Advocates: Vs PRASHANT BHUSHAN

01 February 2012
Supreme Court
29 pages
ROY FERNANDES Vs STATE OF GOA .

Bench: ASOK KUMAR GANGULY,T.S. THAKUR
Case number: Crl.A. No.-001108-001108 / 2002
Diary number: 14669 / 2002
Advocates: Vs A. SUBHASHINI

01 February 2012
Supreme Court
71 pages
STATE OF PUNJAB Vs DALBIR SINGH

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000117-000117 / 2006
Diary number: 25438 / 2005
Advocates: KULDIP SINGH Vs SENTHIL JAGADEESAN

01 February 2012
Supreme Court
51 pages
JIK INDUSTRIES LTD. Vs AMARLAL V.JUMANI

Bench: ASOK KUMAR GANGULY,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000263-000263 / 2012
Diary number: 11246 / 2009
Advocates: JATIN ZAVERI Vs SHIVAJI M. JADHAV

01 February 2012
Supreme Court
51 pages
IMTIYAZ AHMAD Vs THE STATE OF UTTAR PRADESH

Bench: ASOK KUMAR GANGULY,T.S. THAKUR
Case number: Crl.A. No.-000254-000262 / 2012
Diary number: 3687 / 2009
Advocates: AJAY KUMAR SINGH Vs ABHISHEK CHAUDHARY

31 January 2012
Supreme Court
6 pages
SHARAD Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,ANIL R. DAVE
Case number: Crl.A. No.-000011-000011 / 2006
Diary number: 882 / 2005
Advocates: K. RAJEEV Vs

31 January 2012
Supreme Court
7 pages
S.M. SHARMILA Vs NATIONAL INSURANCE CO. LTD. .

Bench: AFTAB ALAM
Case number: C.A. No.-007170-007174 / 2005
Diary number: 5690 / 2004
Advocates: K. K. MANI Vs

31 January 2012
Supreme Court
64 pages
DR. SUBRAMANIAN SWAMY Vs DR. MANMOHAN SINGH

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-001193-001193 / 2012
Diary number: 30053 / 2010
Advocates: PETITIONER-IN-PERSON Vs