Judgements

07 February 2012
Supreme Court
82 pages

RAHEJA UNIVERSAL LIMITED Vs NRC LIMITED

Bench: K.S. RADHAKRISHNAN,SWATANTER KUMAR
Case number: C.A. No.-001920-001920 / 2012
Diary number: 28537 / 2011
Advocates: E. C. AGRAWALA Vs ANURADHA MUTATKAR

07 February 2012
Supreme Court
7 pages

ABSAR ALAM @ AFSAR ALAM Vs STATE OF BIHAR

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001436-001436 / 2010
Diary number: 36632 / 2009
Advocates: Vs GOPAL SINGH

07 February 2012
Supreme Court
5 pages

ASHOK KUMAR Vs DISTRICT MAGISTRATE,BASTI

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-001651-001652 / 2012
Diary number: 14436 / 2007
Advocates: MANOJ K. MISHRA Vs GUNNAM VENKATESWARA RAO

07 February 2012
Supreme Court
2 pages

D. RAMA KRISHNA Vs SADHU NARAYANA

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Crl.A. No.-000321-000321 / 2012
Diary number: 21424 / 2006
Advocates: S. CHANDRA SHEKHAR Vs T. V. RATNAM

07 February 2012
Supreme Court
20 pages

MANINDERJIT SINGH BITTA Vs UNION OF INDIA .

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000510-000510 / 2005
Diary number: 21064 / 2005
Advocates: CHARU MATHUR Vs B. KRISHNA PRASAD

07 February 2012
Supreme Court
13 pages

V.D.BHANOT Vs SAVITA BHANOT

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: Special Leave Petition (crl.) 3916 of 2010

06 February 2012
Supreme Court
13 pages

RAJENDRA PRASAD BAGARIA Vs PHARMACY COUNCIL OF STATE OF RAJ.

Bench: P. SATHASIVAM,H.L. GOKHALE
Case number: C.A. No.-006895-006895 / 2008
Diary number: 27787 / 2006
Advocates: AP & J CHAMBERS Vs M. C. DHINGRA

06 February 2012
Supreme Court
11 pages

RATTAAN BAI Vs RAM DASS .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-001614-001614 / 2012
Diary number: 23452 / 2011
Advocates: VINAY GARG Vs NIRNIMESH DUBE

03 February 2012
Supreme Court
15 pages

ZELIA M.XAVIER FERNANDES E.GONSALVES Vs JOANA RODRIGUES .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-001544-001544 / 2012
Diary number: 29544 / 2009
Advocates: Vs DUA ASSOCIATES

03 February 2012
Supreme Court
14 pages

SUSANTA GHOSH Vs STATE OF WEST BENGAL

Bench: ALTAMAS KABIR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000310-000310 / 2012
Diary number: 38328 / 2011
Advocates: AJAY SHARMA Vs ABHIJIT SENGUPTA

03 February 2012
Supreme Court
17 pages

M/S HOTEL ASHOKA(INDIANTOUR.DEV.COR.LTD) Vs ASST.COMMR.OF COMMERCIAL TAXES

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-002560-002560 / 2010
Diary number: 27419 / 2009
Advocates: PRAVEEN KUMAR Vs V. N. RAGHUPATHY

03 February 2012
Supreme Court
8 pages

BAVO @ MANUBHAI AMBALAL THAKORE Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000309-000309 / 2012
Diary number: 7679 / 2011
Advocates: Vs HEMANTIKA WAHI

02 February 2012
Supreme Court
94 pages

CENTRE FOR P.I.L. Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: W.P.(C) No.-000423-000423 / 2010
Diary number: 40228 / 2010
Advocates: PRASHANT BHUSHAN Vs

02 February 2012
Supreme Court
11 pages

CENTER FOR PUBLIC INTEREST LITIGATION Vs UNION OF INDIA DEPARTMENT OF TELECOMMUNICATIONS

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-010660-010660 / 2010
Diary number: 25673 / 2010
Advocates: PRASHANT BHUSHAN Vs ARVIND KUMAR SHARMA

02 February 2012
Supreme Court
112 pages

BANGALORE CITY COOP HSG.SOCY.LTD. Vs STATE OF KARNATAKA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-007425-007426 / 2002
Diary number: 16825 / 1999
Advocates: E. C. VIDYA SAGAR Vs A. S. BHASME