Judgements

Showing 871 - 885 of 41947 judgements
31 July 2019
Supreme Court
15 pages
M/S BALWANT SINGH AND SONS Vs NATIONAL INSURANCE COMPANY LTD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005998-005998 / 2019
Diary number: 22610 / 2014
Advocates: KUMAR DUSHYANT SINGH Vs

30 July 2019
Supreme Court
7 pages
VIJAY PANDEY Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001143-001143 / 2019
Diary number: 594 / 2019
Advocates: RAJESH SINGH Vs

30 July 2019
Supreme Court
12 pages
SUNITA Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000546-000546 / 2010
Diary number: 7312 / 2009
Advocates: AMIT KUMAR Vs VISHWA PAL SINGH

30 July 2019
Supreme Court
8 pages
ANIL KHADKIWALA Vs THE STATE GOVT. OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001157-001157 / 2019
Diary number: 7863 / 2017
Advocates: DEVENDRA SINGH Vs

30 July 2019
Supreme Court
9 pages
BHARATBHAI BHIMABHAI BHARWAD Vs THE STATE OF GUJARAT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001162-001163 / 2019
Diary number: 11810 / 2019
Advocates: ABHISHEK SINGH Vs

30 July 2019
Supreme Court
21 pages
ZENITH DRUGS AND ALLIED AGENCIES PVT. LTD. REPRESENTED BY ITS MANAGING DIRECTOR SHRI UDAY KRISHNA PA Vs M/S. NICHOLAS PIRAMAL INDIA LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004430-004430 / 2009
Diary number: 30698 / 2007
Advocates: Vs JAGJIT SINGH CHHABRA

30 July 2019
Supreme Court
15 pages
SURYAKANT BABURAO @ RAMRAO PHAD Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001161-001161 / 2019
Diary number: 34705 / 2018
Advocates: UDAY B. DUBE Vs

30 July 2019
Supreme Court
2 pages
M TECH DEVELOPERS PVT. LTD. THROUGH ITS AUTHORISED REP. KRISHNA KUMAR TRIPATHI Vs STATE OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: SLP(Crl) No.-000015 / 2019
Diary number: 46680 / 2018
Advocates: S. K. VERMA Vs

30 July 2019
Supreme Court
15 pages
G. J. RAJA Vs TEJRAJ SURANA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001160-001160 / 2019
Diary number: 10674 / 2019
Advocates: LAKSHMI RAMAMURTHY Vs

30 July 2019
Supreme Court
7 pages
MARVEL OMEGA BUILDERS PVT. LTD. Vs SHRIHARI GOKHALE

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003207-003208 / 2019
Diary number: 37058 / 2018
Advocates: BHARTI TYAGI Vs

30 July 2019
Supreme Court
10 pages
KARBHARI Vs DEEPAK V. CHENGEDE

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005936-005936 / 2019
Diary number: 37799 / 2018
Advocates: ASTHA PRASAD Vs

30 July 2019
Supreme Court
13 pages
ANJANA MITTAL Vs OIL AND NATURAL GAS CORPORATION LIMITED THROUGH MANAGER

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005937-005937 / 2019
Diary number: 40761 / 2018
Advocates: SUDHIR MENDIRATTA Vs

30 July 2019
Supreme Court
7 pages
HUCHANAGOUDA Vs THE ASSISTANT COMMISSIONER AND LAND ACQUSITION OFFICER

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005976-005976 / 2019
Diary number: 27982 / 2017
Advocates: SUPREETA SHARANAGOUDA Vs

30 July 2019
Supreme Court
22 pages
INDSIL HYDRO POWER Vs STATE OF KERALA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005943-005945 / 2019
Diary number: 33482 / 2015
Advocates: R. GOPALAKRISHNAN Vs

29 July 2019
Supreme Court
32 pages
SAMSER SINGH .AND ANR. Vs NAHAR SINGH(D) THR. LRS . AND ORS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005632-005632 / 2019
Diary number: 2251 / 2010
Advocates: DIPAK KUMAR JENA Vs LEX REGIS LAW OFFICES