Judgements

Showing 8821 - 8835 of 41947 judgements
14 February 2012
Supreme Court
3 pages
M/S. KEIHIN PENALFA LTD. Vs COMMNR. OF CUSTOMS

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-006514-006514 / 2003
Diary number: 13351 / 2003
Advocates: UMESH KUMAR KHAITAN Vs

13 February 2012
Supreme Court
42 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: K.S. RADHAKRISHNAN,CHANDRAMAULI KR. PRASAD
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

13 February 2012
Supreme Court
18 pages
COMMR.OF CEN.EXC.FARIDABAD Vs M/S FOOD & HEALTHCAARE SPECIALIT.

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-006539-006540 / 2010
Diary number: 21797 / 2010
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

10 February 2012
Supreme Court
21 pages
DIPAK SUBHASHCHANDRA MEHTA Vs C.B.I

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000348-000348 / 2012
Diary number: 36170 / 2011
Advocates: Vs ARVIND KUMAR SHARMA

10 February 2012
Supreme Court
9 pages
NEW INDIA ASSURANCE CO.LTD. Vs YOGESH DEVI .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-001987-001987 / 2012
Diary number: 15678 / 2009
Advocates: M. K. DUA Vs VIJAY KUMAR

10 February 2012
Supreme Court
16 pages
LOKESH SHIVAKUMAR Vs STATE OF KARNATAKA

Bench: AFTAB ALAM,ANIL R. DAVE
Case number: Crl.A. No.-001326-001326 / 2005
Diary number: 7858 / 2005
Advocates: NARESH KUMAR Vs V. N. RAGHUPATHY

10 February 2012
Supreme Court
4 pages
SIDARAMAPPA KASHINATH LINGSHETTI Vs MISHRILAL RAMJIVAN SARDA (D) THR.LRS.

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002021-002021 / 2012
Diary number: 21093 / 2011
Advocates: Vs CHANDAN RAMAMURTHI

10 February 2012
Supreme Court
2 pages
A.P.LOKA YUKTHA & UPA LOKA YUKTHA Vs KOLLI PENTAM NAIDU .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002020-002020 / 2012
Diary number: 37271 / 2009
Advocates: SUDHA GUPTA Vs DUA ASSOCIATES

09 February 2012
Supreme Court
16 pages
COMMNR. OF CUSTOMS, NEW DELHI Vs M/S. CARYAIRE EQUIPMENT INDIA PVT. LTD.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-006404-006404 / 2003
Diary number: 12591 / 2003
Advocates: ANIL KATIYAR Vs TARA CHANDRA SHARMA

09 February 2012
Supreme Court
12 pages
RAJA MECHANICAL CO.(P) LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI-I

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-005049-005049 / 2003
Diary number: 63368 / 2002
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

09 February 2012
Supreme Court
10 pages
UNION OF INDIA Vs CHAIRMAN, U.P.S.E.B. & ORS.

Bench: P. SATHASIVAM,H.L. GOKHALE
Case number: Transfer Case (civil) 37 of 2001
08 February 2012
Supreme Court
20 pages
ACG ASSOCIATED CAPSULES P.LTD. Vs C.I.T CENTRAL-IV MUMBAI

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-001914-001914 / 2012
Diary number: 34032 / 2010
Advocates: RASHMIKUMAR MANILAL VITHLANI Vs B. V. BALARAM DAS

08 February 2012
Supreme Court
5 pages
VIKAS KALRA Vs C.I.T

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-001915-001915 / 2012
Diary number: 18472 / 2011
Advocates: ASHWANI KUMAR Vs B. V. BALARAM DAS

08 February 2012
Supreme Court
47 pages
M/S TOPMAN EXPORTS Vs COMMR OF INCOME TAX,MUMBAI

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-001699-001699 / 2012
Diary number: 28917 / 2010
Advocates: KARANJAWALA & CO. Vs B. V. BALARAM DAS

07 February 2012
Supreme Court
11 pages
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR (NCC CL) Vs UNION OF INDIA

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000318-000318 / 2006
Diary number: 17160 / 2006
Advocates: JYOTI MENDIRATTA Vs CORPORATE LAW GROUP