Showing 8806 - 8820 of 41947 judgements
22 February 2012
Supreme Court
3 pages
STATE OF T.NADU Vs E.RANGACHARI

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002497-002497 / 2012
Diary number: 29128 / 2007
Advocates: B. BALAJI Vs V. N. RAGHUPATHY

22 February 2012
Supreme Court
8 pages
MOHAMED IBRAHIM Vs VINAYAKA MISSION UNIV..

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002454-002454 / 2012
Diary number: 26013 / 2010
Advocates: SHOBHA RAMAMOORTHY Vs RAKESH K. SHARMA

22 February 2012
Supreme Court
4 pages
COMMNR.OF CENTRAL EXCISE, KOLKATA Vs M/S.PRAXAIR INDIA PVT.LTD.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Appeal (civil) D11065 of 2006

21 February 2012
Supreme Court
17 pages
M/S DAKSHIN SHELTERS P.LTD. Vs GEETA S JOHARI

Bench: R.M. LODHA,H.L. GOKHALE
Case number: SLP(C) No.-033448-033448 / 2011
Diary number: 37346 / 2011
Advocates: ANNAM D. N. RAO Vs Y. RAJA GOPALA RAO

21 February 2012
Supreme Court
16 pages
SUBRAMANIAN Vs STATE OF T.NADU

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000417-000417 / 2012
Diary number: 39926 / 2011
Advocates: AMIT ANAND TIWARI Vs B. BALAJI

17 February 2012
Supreme Court
41 pages
CATHOLIC SYRIAN BANK LTD. Vs COMMISSIONER OF INCOME TAX, THRISSUR

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-001143-001143 / 2011
Diary number: 13913 / 2010
Advocates: K J JOHN AND CO Vs B. V. BALARAM DAS

17 February 2012
Supreme Court
45 pages
RATTIRAM Vs STATE OF M.P.TR.INSP.OF POLICE

Bench: DALVEER BHANDARI,T.S. THAKUR,DIPAK MISRA
Case number: Crl.A. No.-000223-000223 / 2008
Diary number: 33183 / 2007
Advocates: T. MAHIPAL Vs

16 February 2012
Supreme Court
26 pages
NTPC LIMITED Vs ANSALDO CALDAIE BOILERS INDIA P.LD.

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-002134-002134 / 2012
Diary number: 8052 / 2011
Advocates: SHAILENDRA SWARUP Vs AP & J CHAMBERS

16 February 2012
Supreme Court
10 pages
MD. MASAUD ALAM Vs STATE OF BIHAR .

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002144-002144 / 2012
Diary number: 25429 / 2010
Advocates: NAVIN PRAKASH Vs GOPAL SINGH

15 February 2012
Supreme Court
20 pages
RAJVIR SINGH Vs SECRETARY MIN.OF DEFENCE .

Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-002107-002107 / 2012
Diary number: 29638 / 2011
Advocates: PIYUSH SHARMA Vs ANIL KATIYAR

15 February 2012
Supreme Court
16 pages
KAPIL MUNI KARWARIYA Vs CHANDRA NARAIN TRIPATHI

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-002122-002122 / 2012
Diary number: 19179 / 2011
Advocates: AP & J CHAMBERS Vs CAVEATOR-IN-PERSON

15 February 2012
Supreme Court
10 pages
KRUSHNAKANT B. PARMAR Vs UNION OF INDIA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-002106-002106 / 2012
Diary number: 22822 / 2006
Advocates: A. VENAYAGAM BALAN Vs SUSHMA SURI

15 February 2012
Supreme Court
10 pages
ARADADI RAMUDU & AGGIRAMUDU Vs STATE,REP.BY INSP. OF POLICE,PONDICHERRY

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Crl.A. No.-000404-000404 / 2012
Diary number: 27421 / 2010
Advocates: SHEKHAR PRIT JHA Vs V. G. PRAGASAM

14 February 2012
Supreme Court
9 pages
M/S. BONANZO ENGG. &CHEMICAL PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-006433-006433 / 2003
Diary number: 11975 / 2003
Advocates: MANOJ SWARUP AND CO. Vs B. KRISHNA PRASAD

14 February 2012
Supreme Court
2 pages
BALDHARI SINGH Vs STATE OF U.P. .

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-006493-006493 / 2003
Diary number: 24283 / 2002
Advocates: RANI CHHABRA Vs KAMLENDRA MISHRA