Judgements

Showing 8791 - 8805 of 41947 judgements
24 February 2012
Supreme Court
21 pages
OFFICE OF THE CHIEF POST MASTER Vs LIVING MEDIA INDIA LTD.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-002474-002475 / 2012
Diary number: 4726 / 2011
Advocates: ARVIND KUMAR SHARMA Vs M. R. SHAMSHAD

24 February 2012
Supreme Court
25 pages
K.B.NAGUR M.D(AYU) Vs UNION OF INDIA

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000033-000033 / 2009
Diary number: 1886 / 2009
24 February 2012
Supreme Court
2 pages
DAJI RAOJI PATIL (D) TH.LRS Vs BAJIRAO RAOJI PATIL (D) TH.LRS

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002484-002484 / 2012
Diary number: 25080 / 2006
Advocates: Vs ANIL K. JHA

24 February 2012
Supreme Court
14 pages
KRISHAN LAL Vs FOOD CORPN. OF INDIA .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-008569-008570 / 2003
Diary number: 18322 / 2003
Advocates: Vs INDRA SAWHNEY

24 February 2012
Supreme Court
6 pages
K. THIPPANNA @ THIPPESWAMY Vs VARALAKSHMI

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-002473-002473 / 2012
Diary number: 30923 / 2009
Advocates: S. N. BHAT Vs ANKUR S. KULKARNI

24 February 2012
Supreme Court
5 pages
MARGRET ALMEIDA & ORS.ETC.ETC. Vs MARGRET ALMEIDA .ETC.ETC.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-001175-001177 / 2012
Diary number: 31949 / 2011
Advocates: SHALLY BHASIN Vs K J JOHN AND CO

23 February 2012
Supreme Court
16 pages
AMIT Vs STATE OF U.P.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001905-001905 / 2011
Diary number: 25002 / 2009
Advocates: REVATHY RAGHAVAN Vs KAMLENDRA MISHRA

23 February 2012
Supreme Court
8 pages
M/S.ZUNAID ENTERPRISES Vs STATE OF CHHATTISGARH .

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002288-002288 / 2012
Diary number: 14138 / 2011
Advocates: NAVIN PRAKASH Vs DHARMENDRA KUMAR SINHA

23 February 2012
Supreme Court
2 pages
SURENDRA NATH SINGH (D) THROUGH LRS. Vs U.P.SECONDARY EDU.SERVICE COMMISION &ORS

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002368-002368 / 2007
Diary number: 17838 / 2004
Advocates: Vs AJIT SINGH PUNDIR

23 February 2012
Supreme Court
16 pages
M/S. LADLI CONSTRUCTION CO. (P) LTD. Vs PUNJAB POLICE HOUSING CORPN. LTD. .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-000947-000947 / 2006
Diary number: 8523 / 2003
Advocates: RAJEEV SHARMA Vs S. JANANI

23 February 2012
Supreme Court
252 pages
RE-RAMLILA MAIDAN INCIDENT DT 4/5.06.11 Vs HOME SECRETARY AND ORS.

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Writ Petition (crl.) 122 of 2011
23 February 2012
Supreme Court
14 pages
SONU SARDAR Vs STATE OF CHHATISGARH

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001333-001334 / 2010
Diary number: 19135 / 2010
Advocates: VANITA MEHTA Vs DHARMENDRA KUMAR SINHA

22 February 2012
Supreme Court
8 pages
STATE OF KERALA Vs E.T.ROSE LYND .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002229-002229 / 2012
Diary number: 11446 / 2009
Advocates: RAMESH BABU M. R. Vs

22 February 2012
Supreme Court
37 pages
COMMNR. OF CENTRAL EXCISE Vs M/S. WOCKHARDT LIFE SCIENCE LTD.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-000783-000803 / 2004
Diary number: 20959 / 2003
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

22 February 2012
Supreme Court
7 pages
M/S ZUNAID ENTERPRISES Vs STATE OF M.P..

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002222-002222 / 2012
Diary number: 27478 / 2010
Advocates: NAVIN PRAKASH Vs B. S. BANTHIA