Judgements

29 February 2012
Supreme Court
7 pages

CHAIR.WEST BEN.ADMIN.TRIBUNL. Vs SK.MONOBBOR HOSSAIN

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002613-002613 / 2012
Diary number: 26360 / 2010
Advocates: ABHIJIT SENGUPTA Vs MRIDULA RAY BHARADWAJ

29 February 2012
Supreme Court
37 pages

COMMNR. OF CENTRAL EXCISE, SURAT-I Vs M/S. FAVOURITE INDUSTRIES

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-000949-000949 / 2004
Diary number: 24920 / 2003
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

28 February 2012
Supreme Court
7 pages

OM KR. DHANKAR Vs STATE OF HARYANA

Bench: R.M. LODHA,H.L. GOKHALE
Case number: Crl.A. No.-000464-000464 / 2012
Diary number: 26612 / 2007
Advocates: SUSHIL BALWADA Vs ANIS AHMED KHAN

28 February 2012
Supreme Court
3 pages

M/S RESURGERE M&M INDIA LTD. Vs M/S SUN PHARMACEUTICAL INDUSTIRES

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-003396-003396 / 2007
Diary number: 18873 / 2007
Advocates: RAJESH KUMAR Vs ABHISTH KUMAR

28 February 2012
Supreme Court
2 pages

UNITED INDIA INSURANCE COMPANY LTD. Vs BABU RAM THAKUR

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-004055-004055 / 2007
Diary number: 31345 / 2006
Advocates: PRAMOD DAYAL Vs VARINDER KUMAR SHARMA

28 February 2012
Supreme Court
3 pages

SOUTHERN RAILWAY, CHENNAI Vs DELIGH MANUFACTURING COMPANY

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-004504-004504 / 2007
Diary number: 10630 / 2006
Advocates: B. KRISHNA PRASAD Vs K. K. MANI

28 February 2012
Supreme Court
59 pages

RAMNARESH Vs STATE OF CHHATTISGARH

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000166-000167 / 2010
Diary number: 31479 / 2009
Advocates: B. S. BANTHIA Vs DHARMENDRA KUMAR SINHA

28 February 2012
Supreme Court
32 pages

BRAJENDRASINGH Vs STATE OF M.P.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000113-000114 / 2010
Diary number: 472 / 2010
Advocates: CHANCHAL KUMAR GANGULI Vs C. D. SINGH

28 February 2012
Supreme Court
10 pages

SURENDRA & ORS. Vs STATE OF U.P.

Bench: R.M. LODHA,H.L. GOKHALE
Case number: Special Leave Petition (crl.) 2874 of 2008

27 February 2012
Supreme Court
19 pages

K.LAKSHMI Vs STATE OF KERALA .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-002511-002511 / 2012
Diary number: 15266 / 2011
Advocates: NARESH KUMAR Vs JOHN MATHEW

27 February 2012
Supreme Court
19 pages

M/S IFB INDUSTRIES LTD. Vs STATE OF KERALA

Bench: AFTAB ALAM,ANIL R. DAVE
Case number: C.A. No.-002516-002517 / 2012
Diary number: 21745 / 2010
Advocates: V. K. MONGA Vs R. SATHISH

27 February 2012
Supreme Court
29 pages

BIMAL KUMAR Vs SHAKUNTALA DEBI .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002524-002524 / 2012
Diary number: 27808 / 2009
Advocates: AMBHOJ KUMAR SINHA Vs R. C. KOHLI

27 February 2012
Supreme Court
64 pages

"IN RE : NETWORKING OF RIVERS" Vs ......

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000512-000512 / 2002
Diary number: 18409 / 2002

27 February 2012
Supreme Court
28 pages

DEEPAK KUMAR ETC. Vs STATE OF HARYANA & ORS.ETC.

Bench: K.S. RADHAKRISHNAN,CHANDRAMAULI KR. PRASAD
Case number: SLP(C) No.-019628-019629 / 2009
Diary number: 20308 / 2009
Advocates: GAURAV KEJRIWAL Vs BALBIR SINGH GUPTA

27 February 2012
Supreme Court
83 pages

LALITA KUMARI Vs GOVT.OF U.P.& ORS.

Bench: DALVEER BHANDARI,T.S. THAKUR,DIPAK MISRA
Case number: Writ Petition (crl.) 68 of 2008