Showing 8761 - 8775 of 41947 judgements
02 March 2012
Supreme Court
44 pages
RAVI YASHWANT BHOIR Vs THE COLLECTOR, DISTRICT RAIGAD .

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002085-002085 / 2012
Diary number: 18957 / 2009
Advocates: Vs SUDHANSHU S. CHOUDHARI

02 March 2012
Supreme Court
16 pages
SAMPATH KUMAR Vs INSPECTOR OF POLICE,KRISHNAGIRI

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001950-001950 / 2009
Diary number: 25833 / 2009
Advocates: P. VINAY KUMAR Vs

02 March 2012
Supreme Court
4 pages
VISMAY DIGAMBAR THAKARE Vs RAMCHANDRA SAMAJ SEWA SAMITI .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-002708-002708 / 2012
Diary number: 23184 / 2010
Advocates: CHANDER SHEKHAR ASHRI Vs ANAGHA S. DESAI

02 March 2012
Supreme Court
2 pages
UNION OF INDIA Vs M/S CHAMPION PHOTOSTAT INDUSL.CORP.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002699-002699 / 2012
Diary number: 504 / 2012
Advocates: ARVIND KUMAR SHARMA Vs SUNIL KUMAR JAIN

02 March 2012
Supreme Court
41 pages
RAJESH TALWAR Vs C.B.I & ORS.

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Transfer Petition (Crl.) 45 of 2012

01 March 2012
Supreme Court
2 pages
STATE OF U.P. Vs DURGA PRASAD

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Crl.A. No.-001109-001109 / 2002
Diary number: 10938 / 2001
Advocates: PRADEEP MISRA Vs S. R. SETIA

29 February 2012
Supreme Court
16 pages
ESHA EKTA APPARTMENTS CHS LTD. Vs MUN.CORP.OF MUMBAI .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007934-007934 / 2012
Diary number: 36986 / 2011
Advocates: HARISH PANDEY Vs KAVEETA WADIA

29 February 2012
Supreme Court
28 pages
RAJENDRA PRALHADRAO WASNIK Vs THE STATE OF MAHRASHTRA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000145-000146 / 2011
Diary number: 38267 / 2009
Advocates: SUBHRO SANYAL Vs ASHA GOPALAN NAIR

29 February 2012
Supreme Court
35 pages
MANO DUTT Vs STATE OF U.P.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000077-000077 / 2007
Diary number: 16425 / 2006
Advocates: P. NARASIMHAN Vs KAMLENDRA MISHRA

29 February 2012
Supreme Court
2 pages
COMMNR. OF CUSTOMS Vs DENSO KIRLOSKAR INDUS. PVT.LTD.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-001150-001150 / 2004
Diary number: 27291 / 2003
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

29 February 2012
Supreme Court
13 pages
COMMNR. OF CUSTOMS(IMPORT) Vs M/S. KONKAN SYNTHETIC FIBRES

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-000951-000951 / 2004
Diary number: 26697 / 2003
Advocates: B. KRISHNA PRASAD Vs O. P. GAGGAR

29 February 2012
Supreme Court
7 pages
VINAYAK KASHINATH SHILKAR Vs DY.COLLECTOR & COMPETENT AUTH..

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002615-002615 / 2012
Diary number: 10987 / 2009
Advocates: NIRNIMESH DUBE Vs ASHA GOPALAN NAIR

29 February 2012
Supreme Court
2 pages
PIYU DATTA Vs STATE OF WEST BENGAL .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-003177-003177 / 2010
Diary number: 24389 / 2009
Advocates: SUSMITA LAL Vs ABHIJIT SENGUPTA

29 February 2012
Supreme Court
11 pages
KISHOR KUMAR Vs PRADEEP SHUKLA .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: SLP(C) No.-022590-022590 / 2011
Diary number: 22363 / 2011
Advocates: Vs VEERA KAUL SINGH

29 February 2012
Supreme Court
53 pages
ACCOUNTANT GENERAL, M.P. Vs S.K.DUBEY .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-005322-005322 / 2005
Diary number: 12066 / 2005
Advocates: ANIL KATIYAR Vs B. S. BANTHIA