Showing 8746 - 8760 of 41947 judgements
16 March 2012
Supreme Court
19 pages
HARDEEP KAUR Vs MALKIAT KAUR

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002870-002870 / 2012
Diary number: 16444 / 2011
Advocates: GAGAN GUPTA Vs UGRA SHANKAR PRASAD

16 March 2012
Supreme Court
24 pages
HEAD MASTER,LAWRENCE SCHOOL,LOVEDALE Vs JAYANTHI RAGHU

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002868-002868 / 2012
Diary number: 19140 / 2008
Advocates: BINU TAMTA Vs AMIT PAWAN

15 March 2012
Supreme Court
50 pages
N.K.BAJPAI Vs UNION OF INDIA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-002850-002850 / 2012
Diary number: 22669 / 2009
Advocates: SUDARSHAN SINGH RAWAT Vs

15 March 2012
Supreme Court
46 pages
GOVINDARAJU @ GOVINDA Vs STATE BY SRIRAMAPURAM P.S.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000984-000984 / 2007
Diary number: 4170 / 2007
Advocates: RAJESH MAHALE Vs ANITHA SHENOY

15 March 2012
Supreme Court
24 pages
BHAJJU @ KARAN SINGH Vs STATE OF M.P.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000301-000301 / 2008
Diary number: 33248 / 2007

14 March 2012
Supreme Court
15 pages
JAI PRAKASH SINGH Vs STATE OF BIHAR & ANR.ETC.

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000525-000526 / 2012
Diary number: 39020 / 2011
Advocates: AMIT PAWAN Vs GOPAL SINGH

14 March 2012
Supreme Court
29 pages
BHUSHAN POWER & STEEL LTD. Vs STATE OF ORISSA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-002790-002790 / 2012
Diary number: 7471 / 2008
Advocates: E. C. AGRAWALA Vs SURESH CHANDRA TRIPATHY

14 March 2012
Supreme Court
21 pages
ASHOK SADARANGANI & ANR Vs UNION OF INDIA & ORS.

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: Writ Petition (crl.) 26 of 2011

13 March 2012
Supreme Court
31 pages
MAHESH KUMAR (D) BY LRS. Vs VINOD KUMAR .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007587-007588 / 2004
Diary number: 20182 / 2004
Advocates: Vs SHARMILA UPADHYAY

12 March 2012
Supreme Court
0 pages
RASHMI AJAY KR.KESHARWANI Vs AJAY KR.KESHARWANI

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000518-000518 / 2012
Diary number: 36921 / 2011
Advocates: SHOMILA BAKSHI Vs PRADEEP MISRA

12 March 2012
Supreme Court
3 pages
SHIV MOHAN KAPOOR Vs STATE OF U.P.

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: Crl.A. No.-000521-000521 / 2012
Diary number: 37568 / 2011
Advocates: Vs PRASHANT CHAUDHARY

12 March 2012
Supreme Court
2 pages
LABH SINGH Vs STATE OF HARYANA

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: Crl.A. No.-000523-000523 / 2012
Diary number: 26294 / 2009
Advocates: NIRAJ GUPTA Vs KAMAL MOHAN GUPTA

12 March 2012
Supreme Court
8 pages
H.P.HOUSING & URBAN DEVT.AUTH. Vs RANJIT SINGH RANA

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002751-002751 / 2012
Diary number: 25303 / 2009
Advocates: Y. PRABHAKARA RAO Vs BINU TAMTA

12 March 2012
Supreme Court
1 pages
SATISH Vs STATE OF HARYANA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000501-000501 / 2012
Diary number: 31556 / 2011
Advocates: VINEET BHAGAT Vs R. C. KAUSHIK

02 March 2012
Supreme Court
30 pages
JITU PATNAIK Vs SANATAN MOHAKUD .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-002689-002689 / 2012
Diary number: 24504 / 2011
Advocates: E. C. AGRAWALA Vs S. N. BHAT