Showing 8731 - 8745 of 41947 judgements
27 March 2012
Supreme Court
9 pages
SUNIL KUMAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Special Leave Petition (crl.) 2430 of 2012

26 March 2012
Supreme Court
37 pages
SAROJ SCREENS PVT.LTD. Vs GHAHSHYAM .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003107-003108 / 2012
Diary number: 36857 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI

23 March 2012
Supreme Court
17 pages
UNION OF INDIA Vs BRIGADIER P.S.GILL

Bench: T.S. THAKUR,DIPAK MISRA
Case number: Crl.A. No.-000564-000564 / 2012
Diary number: 38094 / 2011
Advocates: Vs KAILASH CHAND

23 March 2012
Supreme Court
8 pages
STATE OF RAJASTHAN Vs MOHAN LAL .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000316-000316 / 2005
Diary number: 13519 / 2004
Advocates: ANSAR AHMAD CHAUDHARY Vs V. J. FRANCIS

23 March 2012
Supreme Court
11 pages
USHABEN Vs KISHORBHAI CHUNILAL TALPADA .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000562-000562 / 2012
Diary number: 5240 / 2010
Advocates: CHARU MATHUR Vs HEMANTIKA WAHI

23 March 2012
Supreme Court
57 pages
M/S. HEINZ INDIA PVT. LTD. Vs STATE OF U.P. .

Bench: T.S. THAKUR,DIPAK MISRA
Case number: C.A. No.-001476-001476 / 2006
Diary number: 20724 / 2004
Advocates: Vs PRADEEP MISRA

23 March 2012
Supreme Court
17 pages
KRISHI UTPADAN MANDI SAMITI Vs VED RAM

Bench: T.S. THAKUR,DIPAK MISRA
Case number: C.A. No.-009589-009589 / 2010
Diary number: 18872 / 2008
Advocates: Vs AJAY KUMAR

22 March 2012
Supreme Court
13 pages
RAJENDRA PRATAPRAO MANE Vs SADASHIVRAO MANDALIK K.T.S.S.K.LTD.&ORS

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-002990-002991 / 2012
Diary number: 7648 / 2012
Advocates: SHIVAJI M. JADHAV Vs GAURAV AGRAWAL

22 March 2012
Supreme Court
21 pages
SAYED DARAIN AHSAN @ DARAIN Vs STATE OF WEST BENGAL

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001195-001195 / 2006
Diary number: 22156 / 2006
Advocates: ABHIJAT P. MEDH Vs ABHIJIT SENGUPTA

22 March 2012
Supreme Court
13 pages
PROMODE DEY Vs STATE OF WEST BENGAL

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000405-000405 / 2008
Diary number: 34274 / 2006
Advocates: SHEKHAR KUMAR Vs ABHIJIT SENGUPTA

21 March 2012
Supreme Court
18 pages
RAM DHARI JINDAL MEMORIAL TRUST Vs UNION OF INDIA .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-003813-003813 / 2007
Diary number: 23922 / 2007
Advocates: Vs SAHARYA & CO.

21 March 2012
Supreme Court
3 pages
SURESH KUMAR KANTILAL PATEL Vs BALKRISHNA LAXMIDAS KOTHARI

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002982-002982 / 2012
Diary number: 8591 / 2012

21 March 2012
Supreme Court
50 pages
MARIA MARGADIA SEQUERIA FERNANDES Vs ERASMO JACK DE SEQUERIA (D) TR.LRS.

Bench: DALVEER BHANDARI,H.L. DATTU,DEEPAK VERMA
Case number: C.A. No.-002968-002968 / 2012
Diary number: 18692 / 2009
Advocates: D. N. GOBURDHAN Vs K J JOHN AND CO

19 March 2012
Supreme Court
16 pages
N.SURESH Vs YUSUF SHARIFF

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-002942-002942 / 2012
Diary number: 24845 / 2011
Advocates: ASHOK KUMAR GUPTA II Vs

19 March 2012
Supreme Court
12 pages
STATE OF ORISSA Vs UJJAL KUMAR BURDHAN

Bench: D.K. JAIN,ANIL R. DAVE
Case number: Crl.A. No.-000546-000546 / 2012
Diary number: 16711 / 2008
Advocates: SURESH CHANDRA TRIPATHY Vs RANDHIR SINGH JAIN