Judgements

02 April 2012
Supreme Court
1 pages

TARAKANT SINGH Vs STATE OF BIHAR

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000598-000598 / 2012
Diary number: 13469 / 2010
Advocates: T. MAHIPAL Vs GOPAL SINGH

02 April 2012
Supreme Court
7 pages

JEGANNATHAN Vs RAJU SIGAMANI

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-003347-003348 / 2012
Diary number: 7577 / 2010
Advocates: Vs SENTHIL JAGADEESAN

30 March 2012
Supreme Court
20 pages

M/S. PUSHPA SAHKARI AVAS SAMITI LTD. Vs M/S. GANGOTRI SAHKARI AVAS S.LTD..

Bench: DEEPAK VERMA,DIPAK MISRA
Case number: C.A. No.-008297-008298 / 2004
Diary number: 10938 / 2003
Advocates: NEERU VAID Vs

30 March 2012
Supreme Court
18 pages

R.MOHAJAN Vs SHEFALI SENGUPTA

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-003297-003297 / 2012
Diary number: 22590 / 2010
Advocates: Vs SHEKHAR KUMAR

30 March 2012
Supreme Court
12 pages

RAMESHKUMAR AGARWAL Vs RAJMALA EXPORTS P.LTD..

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-003295-003295 / 2012
Diary number: 30398 / 2010
Advocates: Vs ABHA R. SHARMA

30 March 2012
Supreme Court
14 pages

STATE OF JHARKHAND Vs M/S K.N.FARMS & INDUSTRIES(P) LTD.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003203-003203 / 2012
Diary number: 10142 / 2011
Advocates: KRISHNANAND PANDEYA Vs MITHILESH KUMAR SINGH

30 March 2012
Supreme Court
15 pages

R.MOHAJAN Vs SHEFALI SENGUPTA

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-003297-003297 / 2012
Diary number: 22590 / 2010
Advocates: Vs SHEKHAR KUMAR

30 March 2012
Supreme Court
9 pages

SHOBHAN SINGH KHANKA Vs STATE OF JHARKHAND

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000592-000592 / 2012
Diary number: 31778 / 2011
Advocates: V. D. KHANNA Vs ANIL K. JHA

30 March 2012
Supreme Court
9 pages

RAMESHKUMAR AGARWAL Vs RAJMALA EXPORTS P.LTD..

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-003295-003295 / 2012
Diary number: 30398 / 2010
Advocates: Vs ABHA R. SHARMA

30 March 2012
Supreme Court
13 pages

SHOBHAN SINGH KHANKA Vs STATE OF JHARKHAND

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Special Leave Petition (crl.) 7644 of 2011

29 March 2012
Supreme Court
8 pages

M.M.T.C. OF INDIA Vs OCEAN KNIGH MARITIME CO LTD. .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-004360-004360 / 2006
Diary number: 10806 / 2005
Advocates: JAY SAVLA Vs

29 March 2012
Supreme Court
1 pages

EXECUTIVE OFFICER, MUNICIPAL COUNCIL Vs GAJJA RAM .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002150-002150 / 2006
Diary number: 4677 / 2003
Advocates: KAILASH CHAND Vs A. P. MOHANTY

28 March 2012
Supreme Court
2 pages

M/S JAI BHARAT TRADING CO. Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-003300-003301 / 2012
Diary number: 31469 / 2007
Advocates: Vs RACHANA SRIVASTAVA

27 March 2012
Supreme Court
9 pages

NARSINGH PRASAD Vs ANIL KUMAR JAIN .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-003153-003153 / 2012
Diary number: 36158 / 2011
Advocates: Vs DINESH KUMAR GARG

27 March 2012
Supreme Court
9 pages

MULCHAND KHANUMAL KHATRI Vs STATE OF GUJARAT .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-004990-004990 / 2003
Diary number: 4453 / 2003
Advocates: S. C. BIRLA Vs HEMANTIKA WAHI