Showing 8701 - 8715 of 41947 judgements
09 April 2012
Supreme Court
0 pages
FAZAL Vs STATE OF U.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000636-000636 / 2012
Diary number: 27445 / 2011
Advocates: ASHOK KUMAR GUPTA II Vs ABHISTH KUMAR

09 April 2012
Supreme Court
9 pages
MUN.CORP.OF GR.MUMBAI Vs THOMAS MATHEW .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-003417-003417 / 2012
Diary number: 35160 / 2011
Advocates: MEERA MATHUR Vs CAVEATOR-IN-PERSON

09 April 2012
Supreme Court
21 pages
MANIBEN DEVRAJ SHAH Vs MUN.CORP.OF BR.MUMBAI

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-002970-002971 / 2012
Diary number: 5314 / 2011
Advocates: A. S. BHASME Vs SUCHITRA ATUL CHITALE

09 April 2012
Supreme Court
14 pages
PREMJI NATHU Vs STATE OF GUJARAT

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003430-003430 / 2012
Diary number: 35827 / 2011
Advocates: RASHMIKUMAR MANILAL VITHLANI Vs HEMANTIKA WAHI

09 April 2012
Supreme Court
8 pages
DELHI ADMINISTRATION Vs KAUSHILYA THAKUR

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003432-003432 / 2012
Diary number: 1418 / 2011
Advocates: RACHANA SRIVASTAVA Vs

04 April 2012
Supreme Court
1 pages
L & T UTTARANCHAL HYDRO POWER P.LTD. Vs JAYA PRAKASH DABRAL .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-002883-002883 / 2012
Diary number: 7017 / 2012
Advocates: Vs UMESH KUMAR KHAITAN

04 April 2012
Supreme Court
14 pages
AMRIT BHANU SHALI Vs NATIONAL INSURANCE CO. LTD. .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003397-003397 / 2012
Diary number: 20078 / 2011
Advocates: MRIDULA RAY BHARADWAJ Vs SHALU SHARMA

04 April 2012
Supreme Court
12 pages
BHUSHAN KUMAR Vs STATE(NCT OF DELHI)

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000612-000612 / 2012
Diary number: 35600 / 2010
Advocates: Vs R. P. WADHWANI

04 April 2012
Supreme Court
15 pages
MYLA VENKATESWARLU Vs STATE OF A.P.

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000611-000611 / 2012
Diary number: 22657 / 2011
Advocates: VENKATESWARA RAO ANUMOLU Vs D. MAHESH BABU

04 April 2012
Supreme Court
11 pages
MAHESHWARI PRASAD Vs STATE OF JHARKHAND .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-003393-003393 / 2012
Diary number: 33676 / 2006
Advocates: SHEKHAR PRIT JHA Vs RATAN KUMAR CHOUDHURI

04 April 2012
Supreme Court
16 pages
CHAUGULE Vs BHAGWAT

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-003373-003373 / 2012
Diary number: 3735 / 2012
Advocates: K. V. SREEKUMAR Vs SUDHANSHU S. CHOUDHARI

03 April 2012
Supreme Court
19 pages
MODERN DENTAL COLLEGE Vs STATE OF MADHYA PRADESH

Bench: DEEPAK VERMA,B.S. CHAUHAN,K.S. RADHAKRISHNAN
Case number: C.A. No.-004060-004060 / 2009
Diary number: 15556 / 2009
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

03 April 2012
Supreme Court
26 pages
KERSI COMMISSARIAT Vs MIN.OF FOOD & CIVIL SUP.GOV.OF MAH.MUMBI

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-003356-003357 / 2012
Diary number: 35202 / 2010
Advocates: SHIV KUMAR SURI Vs ASHA GOPALAN NAIR

03 April 2012
Supreme Court
12 pages
YOGENDRA PRATAP SINGH Vs SAVITRI PANDEY

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000605-000605 / 2012
Diary number: 21236 / 2010
Advocates: SHAKIL AHMED SYED Vs S. R. SETIA

02 April 2012
Supreme Court
12 pages
STATE OF KERALA Vs P.V. MATHEW (DEAD) BY LRS.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-003337-003337 / 2012
Diary number: 6278 / 2006
Advocates: BINA MADHAVAN Vs T. G. NARAYANAN NAIR