Showing 8686 - 8700 of 41947 judgements
23 April 2012
Supreme Court
17 pages
C.N.RAMAPPA GOWDA Vs C.C.CHAQNDERGOWDA (D) BY LRS.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-003710-003710 / 2012
Diary number: 37029 / 2010
Advocates: Vs T. V. RATNAM

20 April 2012
Supreme Court
8 pages
UNION OF INDIA Vs TALWINDER SINGH

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: C.A. No.-003686-003686 / 2012
Diary number: 1843 / 2011
Advocates: ANIL KATIYAR Vs SATYENDRA KUMAR

20 April 2012
Supreme Court
1 pages
M/S MADHUSUDAN RAYONS PVT. LTD. Vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMAS

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-000992-000994 / 2010
Diary number: 1705 / 2010
Advocates: EJAZ MAQBOOL Vs B. KRISHNA PRASAD

20 April 2012
Supreme Court
1 pages
UNION OF INDIA Vs N.EAST.REG.ATOMIC MIN.WORKERS UNION &ANR

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-003485-003485 / 2008
Diary number: 6371 / 2008
Advocates: D. S. MAHRA Vs

19 April 2012
Supreme Court
8 pages
CHANDRIKA CHUNILAL SHAH Vs ORBIT FINANCE P.LTD..

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: C.A. No.-003630-003630 / 2012
Diary number: 25829 / 2011
Advocates: V. RAMASUBRAMANIAN Vs LAWYER S KNIT & CO

18 April 2012
Supreme Court
9 pages
VINOD KULSHRESHTHA Vs UOI .

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-003617-003617 / 2012
Diary number: 38595 / 2010
Advocates: SATYA MITRA GARG Vs SUSHMA SURI

18 April 2012
Supreme Court
105 pages
DESIYA MURPOKKU DRAVIDA KAZHAGAM Vs ELECTION COMMISSION OF INDIA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: W.P.(C) No.-000532-000532 / 2008
Diary number: 32561 / 2008
Advocates: RUKHSANA CHOUDHURY Vs

17 April 2012
Supreme Court
24 pages
HIRALAL PANDEY Vs STATE OF U.P.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000065-000065 / 2008
Diary number: 10600 / 2007
Advocates: ABHA JAIN Vs PRADEEP MISRA

17 April 2012
Supreme Court
11 pages
KULSUM R. NADIADWALA Vs STATE OF MAHARASHTRA

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-004473-004473 / 2000
Diary number: 20569 / 1998
Advocates: JAY SAVLA Vs D. N. GOBURDHAN

16 April 2012
Supreme Court
2 pages
GHISALAL M.AGRAWAL (D)THR.LRS. Vs RAMESHWAR @ RAMU JAWAHARLAL

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-003575-003575 / 2012
Diary number: 385 / 2009
Advocates: ANJANI KUMAR JHA Vs N. ANNAPOORANI

13 April 2012
Supreme Court
30 pages
OM PRAKASH Vs STATE OF RAJASTHAN

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: Crl.A. No.-000651-000651 / 2012
Diary number: 6899 / 2011
Advocates: R. C. KAUSHIK Vs PRAGATI NEEKHRA

13 April 2012
Supreme Court
13 pages
VIJAY SINGH Vs STATE OF U.P..

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-003550-003550 / 2012
Diary number: 29727 / 2011
Advocates: SHEKHAR KUMAR Vs GUNNAM VENKATESWARA RAO

12 April 2012
Supreme Court
174 pages
SOCIETY FOR UN-AIDED P.SCHOOL OF RAJ. Vs U.O.I

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR
Case number: W.P.(C) No.-000095-000095 / 2010
Diary number: 7071 / 2010
Advocates: SHOBHA Vs

10 April 2012
Supreme Court
10 pages
KARUNA SINGH Vs STATE OF NCT OF DELHI & ANR

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Writ Petition (crl.) 31 of 2012

10 April 2012
Supreme Court
7 pages
RAM DHAN Vs STATE OF U.P.& ANR

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Special Leave Petition (crl.) 335 of 2012