Showing 856 - 870 of 41947 judgements
02 August 2019
Supreme Court
12 pages
UNION OF INDIA Vs YASMEEN MOHAMMAD ZAHID @ YASMEEN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001199-001199 / 2019
Diary number: 47360 / 2018
Advocates: B. V. BALARAM DAS Vs

01 August 2019
Supreme Court
28 pages
MUNICIPAL CORPORATION OF DELHI Vs SURENDER SINGH .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-005588-005588 / 2010
Diary number: 2664 / 2009
Advocates: PRAVEEN SWARUP Vs SUMIT KUMAR

01 August 2019
Supreme Court
50 pages
ALIYATHAMMUDA BEETHATHEBIYYAPPURA POOKOYA Vs PATTAKAL CHERIYAKOYA .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-009586-009586 / 2010
Diary number: 4334 / 2008
Advocates: A. RAGHUNATH Vs E. M. S. ANAM

01 August 2019
Supreme Court
93 pages
MANOHARAN Vs STATE BY INSPECTOR OF POLICE, VARIETY HALL POLICE STATION, COIMBATORE

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001174-001175 / 2019
Diary number: 20445 / 2014
Advocates: P. VINAY KUMAR Vs

01 August 2019
Supreme Court
18 pages
SHASHI BHUSAN PRASAD Vs INSPECTOR GENERAL, CISF

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-007130-007130 / 2009
Diary number: 36066 / 2008
Advocates: ABHAY KUMAR Vs

01 August 2019
Supreme Court
15 pages
BAIJU KUMAR SONI Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000042-000042 / 2018
Diary number: 39851 / 2017
Advocates: SHEKHAR KUMAR Vs

01 August 2019
Supreme Court
11 pages
MADHUSUDAN BHANUPRASAD PANDYA Vs STATE OF GUJARAT .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006022-006022 / 2019
Diary number: 18805 / 2013
Advocates: A. VENAYAGAM BALAN Vs

31 July 2019
Supreme Court
9 pages
NARENDRA KUMAR MITTAL Vs M/S NUPER HOUSING DEVELOPMENT PVT LTD.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-005979-005979 / 2019
Diary number: 5257 / 2015
Advocates: GARVESH KABRA Vs

31 July 2019
Supreme Court
19 pages
VIJENDRA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: Crl.A. No.-001167-001167 / 2019
Diary number: 12830 / 2015
Advocates: ROHIT SINGH Vs

31 July 2019
Supreme Court
9 pages
CHILAKAMARTHI VENKATESWARLU Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001082-001082 / 2019
Diary number: 37291 / 2018
Advocates: ASWATHI M.K. Vs

31 July 2019
Supreme Court
43 pages
TALAT FATIMA HASAN THROUGH HER CONSTITUTED ATTORNEY SH. SYED MEHDI HUSAIN Vs NAWAB SYED MURTAZA ALI KHAN (D) BY LRS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-001773-001773 / 2002
Diary number: 63300 / 2002
Advocates: PARIJAT SINHA Vs RANBIR SINGH YADAV

31 July 2019
Supreme Court
21 pages
CENTRAL BANK OF INDIA Vs TARA CHAND

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005898-005898 / 2019
Diary number: 15524 / 2017
Advocates: Vs IRSHAD AHMAD

31 July 2019
Supreme Court
4 pages
DHARAMRAJ NIVRUTTI KASTURE Vs CHIEF EXECUTIVE OFFICER AND ANR.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005978-005978 / 2019
Diary number: 12284 / 2016
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

31 July 2019
Supreme Court
4 pages
SAHIB SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: Crl.A. No.-000556-000556 / 2009
Diary number: 18405 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs JASPREET GOGIA

31 July 2019
Supreme Court
7 pages
SUDHIR KUMAR JAIN Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001392-001392 / 2008
Diary number: 18068 / 2008
Advocates: SNEHASISH MUKHERJEE Vs R. GOPALAKRISHNAN