Showing 8671 - 8685 of 41947 judgements
27 April 2012
Supreme Court
68 pages
U.P.POWER CORP.LTD. Vs RAJESH KUMAR .

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-002608-002608 / 2011
Diary number: 4044 / 2011
Advocates: ASHOK K. MAHAJAN Vs ANIRUDDHA P. MAYEE

27 April 2012
Supreme Court
51 pages
ANEETA HADA Vs M/S GODFATHER TRAVELS & TOURS PVT.LTD.

Bench: DALVEER BHANDARI,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-000838-000838 / 2008
Diary number: 10549 / 2007
Advocates: PANKAJ GUPTA Vs JYOTI MENDIRATTA

27 April 2012
Supreme Court
53 pages
A.SHANMUGAM Vs ARIYA K.R.K.M.N.P.SANGAM TR.PRES.ETC.

Bench: DALVEER BHANDARI,DIPAK MISRA
Case number: C.A. No.-004012-004013 / 2012
Diary number: 35218 / 2011
Advocates: R. CHANDRACHUD Vs

27 April 2012
Supreme Court
19 pages
AVISHEK GOENKA Vs UNION OF INDIA

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000265-000265 / 2011
Diary number: 15179 / 2011
Advocates: PETITIONER-IN-PERSON Vs

27 April 2012
Supreme Court
17 pages
AVISHEK GOENKA Vs UNION OF INDIA

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000285-000285 / 2010
Diary number: 22018 / 2010

27 April 2012
Supreme Court
2 pages
EMMANUEL ERIC Vs STATE OF HARYANA THR.SECRETARY

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000711-000711 / 2012
Diary number: 39400 / 2011
Advocates: SONAL JAIN Vs KAMAL MOHAN GUPTA

27 April 2012
Supreme Court
31 pages
P.A.MOHAMMED RIYAS Vs M.K.RAGHAVAN .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-010262-010262 / 2010
Diary number: 38717 / 2010
Advocates: V. K. VERMA Vs LAWYER S KNIT & CO

27 April 2012
Supreme Court
13 pages
MEHRAWAL KHEWAJI TRUST(REGD) FARIDT&ORS. Vs STATE OF PUNJAB .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-004005-004005 / 2012
Diary number: 24315 / 2009
Advocates: SHOBHA Vs JAGJIT SINGH CHHABRA

26 April 2012
Supreme Court
0 pages
UNION OF INDIA Vs MADHU E.V.

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-009647-009650 / 2003
Diary number: 22441 / 2001
Advocates: SUSHMA SURI Vs M. P. VINOD

26 April 2012
Supreme Court
1 pages
SHIV KUMAR Vs STATE OF PUNJAB

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Crl.A. No.-001511-001511 / 2004
Diary number: 25557 / 2002
Advocates: (MRS. ) VIPIN GUPTA Vs KULDIP SINGH

25 April 2012
Supreme Court
29 pages
RASHTRIYA ISPAT NIGAM LTD. Vs M/S DEWAN CHAND RAM SARAN

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-003905-003905 / 2012
Diary number: 18703 / 2008
Advocates: K J JOHN AND CO Vs KRISHNANAND PANDEYA

24 April 2012
Supreme Court
6 pages
SUKHLAL SARKAR Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001117-001117 / 2006
Diary number: 17479 / 2006
Advocates: ANJANI AIYAGARI Vs SUSHMA SURI

23 April 2012
Supreme Court
22 pages
SANGEETABEN MAHENDRABHAI PATEL Vs STATE OF GUJARAT

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000645-000645 / 2012
Diary number: 32467 / 2011
Advocates: Vs RAKESH UTTAMCHANDRA UPADHYAY

23 April 2012
Supreme Court
12 pages
SANTOSH DEVI Vs NATIONAL INSURANCE CO.LTD..

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003723-003723 / 2012
Diary number: 23635 / 2010
Advocates: ANSAR AHMAD CHAUDHARY Vs SHALU SHARMA

23 April 2012
Supreme Court
12 pages
PRAKASH CHANDRA Vs NARAYAN

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008102-008102 / 2011
Diary number: 19465 / 2007
Advocates: MONIKA GUSAIN Vs ANAGHA S. DESAI