Showing 8656 - 8670 of 41947 judgements
04 May 2012
Supreme Court
12 pages
CHAIRMAN & C.E.OFFICER, NOIDA Vs MANGE RAM SHARMA (D) THR. LRS.

Bench: SWATANTER KUMAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-010535-010535 / 2011
Diary number: 13105 / 2003
Advocates: Vs BIJOY KUMAR JAIN

04 May 2012
Supreme Court
4 pages
MEENAKSHI KHANDELWAL Vs SHAILESH KHANDELWAL

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: SLP(C) No.-008160-008160 / 2011
Diary number: 4964 / 2011
Advocates: Vs Y. RAJA GOPALA RAO

04 May 2012
Supreme Court
21 pages
TEJAS CONSTRUCTION & INFRAS.PVT.LTD. Vs MUNICIPAL COUNCIL SENDHWA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-004195-004195 / 2012
Diary number: 17952 / 2011
Advocates: Vs PRAGATI NEEKHRA

04 May 2012
Supreme Court
24 pages
RASHMI REKHA THATOI Vs STATE OF ORISSA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000750-000750 / 2012
Diary number: 27084 / 2011
Advocates: REKHA PANDEY Vs

03 May 2012
Supreme Court
52 pages
SUPER CASSETTS INDUSTRIES LTD. Vs MUSIC BROADCAST PVT. LTD.

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-004196-004197 / 2012
Diary number: 29281 / 2011
Advocates: SENTHIL JAGADEESAN Vs KARANJAWALA & CO.

03 May 2012
Supreme Court
15 pages
ARJUN Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000356-000356 / 2007
Diary number: 6141 / 2007
Advocates: SUDHANSHU S. CHOUDHARI Vs

03 May 2012
Supreme Court
56 pages
ISHWARDAS ROHANI (DEAD) Vs ALOK MISHRA .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-004189-004189 / 2012
Diary number: 34054 / 2009
Advocates: NAVIN PRAKASH Vs ASHWANI KUMAR DUBEY

02 May 2012
Supreme Court
17 pages
M.T. ENRICA LEXIE Vs DORAMMA .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-004167-004167 / 2012
Diary number: 12030 / 2012
Advocates: Vs M. T. GEORGE

01 May 2012
Supreme Court
16 pages
POONAM RANI @ POONAM Vs STATE OF HARYANA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004128-004128 / 2012
Diary number: 34161 / 2010
Advocates: JYOTI MENDIRATTA Vs KAMAL MOHAN GUPTA

01 May 2012
Supreme Court
18 pages
M/S. DSR STEEL (P) LTD Vs STATE OF RAJASTHAN .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-003814-003814 / 2007
Diary number: 9716 / 2007
Advocates: Vs MILIND KUMAR

01 May 2012
Supreme Court
55 pages
GENERAL OFFICER COMMANDING Vs CBI

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Crl.A. No.-000257-000257 / 2011
Diary number: 26398 / 2007
Advocates: Vs B. KRISHNA PRASAD

01 May 2012
Supreme Court
8 pages
L.K.VENKAT Vs UNION OF INDIA & ORS.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Transfer Petition (Crl.) 383-385 of 2011

30 April 2012
Supreme Court
19 pages
DEEPAK KHINCHI Vs STATE OF RAJASTHAN

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000719-000719 / 2012
Diary number: 13574 / 2011
Advocates: ARUNA GUPTA Vs MILIND KUMAR

30 April 2012
Supreme Court
33 pages
UNION OF INDIA Vs RAFIQUE SHAIKH BHIKAN .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: SLP(C) No.-028609-028609 / 2011
Diary number: 32453 / 2011
Advocates: ANIL KATIYAR Vs GAURAV AGRAWAL

27 April 2012
Supreme Court
25 pages
SRI MARCEL MARTINS Vs M. PRINTER .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-006645-006645 / 2003
Diary number: 908 / 2002
Advocates: LAWYER S KNIT & CO Vs NAVEEN R. NATH