Showing 8641 - 8655 of 41947 judgements
08 May 2012
Supreme Court
39 pages
BIPROMASZ BIPRON TRADING SA Vs BHARAT ELECTRONICS LIMITED(BEL)

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000019-000019 / 2011
Diary number: 22475 / 2011
Advocates: M. R. SHAMSHAD Vs S. N. BHAT

08 May 2012
Supreme Court
43 pages
JITENDER KUMAR Vs STATE OF HARYANA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001763-001763 / 2008
Diary number: 28727 / 2008
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

08 May 2012
Supreme Court
23 pages
NAGESH Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000671-000671 / 2005
Diary number: 25960 / 2004
Advocates: JAIL PETITION Vs

08 May 2012
Supreme Court
33 pages
SAHADEVAN Vs STATE OF T.NADU

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001405-001405 / 2008
Diary number: 2954 / 2008
Advocates: VIJAY KUMAR Vs B. BALAJI

08 May 2012
Supreme Court
24 pages
ALAGUPANDI @ ALAGUPANDIAN Vs STATE OF TAMIL NADU

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001315-001315 / 2009
Diary number: 29907 / 2007
Advocates: B. SRIDHAR Vs B. BALAJI

08 May 2012
Supreme Court
53 pages
MUNNA KUMAR UPADHYAYA @ M.UPADHYAYA Vs STATE OF A.P.TR.PUB.PROSECUTOR.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001316-001316 / 2008
Diary number: 21136 / 2007
Advocates: ANU GUPTA Vs D. MAHESH BABU

08 May 2012
Supreme Court
17 pages
M/S BEST SELLERS RETAIL(I)P.LTD. Vs M/S ADITYA BIRLA NUVO LTD..

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-004313-004314 / 2012
Diary number: 37534 / 2010
Advocates: T. V. RATNAM Vs ANSAR AHMAD CHAUDHARY

08 May 2012
Supreme Court
11 pages
M/S A.B.N.A. Vs MNG.DIR.M/S U.P.S.I.D.C.KANPUR

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: SLP(C) No.-016116-016117 / 2010
Diary number: 9984 / 2010
Advocates: Vs RAKESH UTTAMCHANDRA UPADHYAY

08 May 2012
Supreme Court
16 pages
AL JAZEERA STEEL PRODUCTS COMPANY SAOG Vs MID INDIA POWER & STEEL LTD.

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000006-000006 / 2009
Diary number: 5558 / 2009
Advocates: Vs SANJAY KAPUR

08 May 2012
Supreme Court
5 pages
CHHANGA SINGH Vs UNION OF INDIA

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004322-004322 / 2012
Diary number: 35948 / 2008
Advocates: Vs SAHARYA & CO.

08 May 2012
Supreme Court
8 pages
SHALEEN KABRA Vs SHIWANI KABRA

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-004308-004308 / 2012
Diary number: 14660 / 2011
Advocates: HINGORANI & ASSOCIATES Vs

08 May 2012
Supreme Court
24 pages
KATHI BHARAT VAJSUR Vs STATE OF GUJARAT

Bench: H.L. DATTU,ANIL R. DAVE
Case number: Crl.A. No.-001042-001042 / 2002
Diary number: 18645 / 2002
Advocates: E. C. AGRAWALA Vs HEMANTIKA WAHI

08 May 2012
Supreme Court
60 pages
PRIYA GUPTA Vs STATE OF CHHATTISGARH .

Case number: C.A. No.-004318-004318 / 2012
Diary number: 30065 / 2011
Advocates: PRATIBHA JAIN Vs D. S. MAHRA

07 May 2012
Supreme Court
64 pages
SUPREME COURT BAR ASSOCIATION Vs B.D. KAUSHIK

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-003401-003401 / 2003
Diary number: 7644 / 2003
Advocates: RAJESH AGGARWAL Vs DINESH KUMAR GARG

07 May 2012
Supreme Court
18 pages
NEEL KUMAR @ ANIL KUMAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000523-000523 / 2010
Diary number: 24063 / 2009
Advocates: SHEKHAR PRIT JHA Vs KAMAL MOHAN GUPTA