Showing 8626 - 8640 of 41947 judgements
11 May 2012
Supreme Court
25 pages
STATE OF M.P. Vs RAKESH KOHLI

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-000684-000684 / 2004
Diary number: 26603 / 2003

11 May 2012
Supreme Court
57 pages
SANDEEP Vs STATE OF U.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001651-001651 / 2009
Diary number: 21315 / 2009
Advocates: DAYA KRISHAN SHARMA Vs KAMLENDRA MISHRA

10 May 2012
Supreme Court
7 pages
COMMON CAUSE Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: W.P.(C) No.-000035-000035 / 2012
Diary number: 2563 / 2012
Advocates: PRASHANT BHUSHAN Vs

10 May 2012
Supreme Court
9 pages
CHUNDA MURMU Vs STATE OF WEST BENGAL

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-001357-001357 / 2008
Diary number: 29648 / 2006
Advocates: Vs ABHIJIT SENGUPTA

10 May 2012
Supreme Court
13 pages
SALIM GULAB PATHAN Vs STATE OF MAHARASHTRA TR.S.H.O.

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-001882-001882 / 2010
Diary number: 23375 / 2009
Advocates: C. G. SIVAKUMARAN Vs ASHA GOPALAN NAIR

10 May 2012
Supreme Court
17 pages
ABDUL NAWAZ Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000801-000801 / 2012
Diary number: 35866 / 2010
Advocates: RAUF RAHIM Vs D. S. MAHRA

10 May 2012
Supreme Court
12 pages
PARA SEENAIAH Vs STATE OF A.P.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000802-000802 / 2012
Diary number: 7467 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs V. N. RAGHUPATHY

10 May 2012
Supreme Court
9 pages
M/S NARNE CONSTRUCTION P.LTD.ETC.ETC. Vs UNION OF INDIA & ORS.ETC.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-004432-004450 / 2012
Diary number: 3643 / 2011
Advocates: Vs SUSHMA SURI

10 May 2012
Supreme Court
9 pages
ARUNA RODRIGUES . Vs UNION OF INDIA MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000260-000260 / 2005
Diary number: 10915 / 2005
Advocates: PRASHANT BHUSHAN Vs ANIL KATIYAR

10 May 2012
Supreme Court
25 pages
ATMARAM Vs STATE OF M.P.

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-002003-002003 / 2008
Diary number: 9829 / 2008
Advocates: NIRAJ SHARMA Vs C. D. SINGH

10 May 2012
Supreme Court
23 pages
RAJESH BHATNAGAR Vs STATE OF UTTARAKHAND

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-000851-000851 / 2010
Diary number: 5 / 2010
Advocates: DINESH KUMAR GARG Vs JATINDER KUMAR BHATIA

10 May 2012
Supreme Court
12 pages
MRUDUL M DAMLE & ANR Vs C.B.I.,NEW DELHI

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Transfer Petition (Crl.) 17 of 2012

09 May 2012
Supreme Court
8 pages
SINNAMANI Vs G. VETTIVEL .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-004368-004368 / 2012
Diary number: 250 / 2008
Advocates: T. V. RATNAM Vs ASHOK MATHUR

08 May 2012
Supreme Court
19 pages
NARINDERJIT SINGH Vs NORTH STAR ESTATE PROMOTERS LTD.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004307-004307 / 2012
Diary number: 13058 / 2011
Advocates: S. JANANI Vs MONIKA GUSAIN

08 May 2012
Supreme Court
70 pages
STATE OF KERALA Vs M/S. MAR APPRAEM KURI CO.LTD.

Bench: S.H. KAPADIA,D.K. JAIN,SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006660-006660 / 2005
Diary number: 21201 / 2005
Advocates: LIZ MATHEW Vs A. RAGHUNATH