Showing 8611 - 8625 of 41947 judgements
22 May 2012
Supreme Court
13 pages
ROHTASH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000878-000878 / 2010
Diary number: 24388 / 2009
Advocates: DAYA KRISHAN SHARMA Vs

21 May 2012
Supreme Court
30 pages
UNION OF INDIA Vs S. SRINIVASAN

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-003185-003185 / 2005
Diary number: 9047 / 2004
Advocates: ANIL KATIYAR Vs RANBIR SINGH YADAV

21 May 2012
Supreme Court
17 pages
STATE OF RAJASTHAN Vs DARSHAN SINGH @ DARSHAN LAL

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000870-000870 / 2007
Diary number: 10667 / 2007
Advocates: MILIND KUMAR Vs

21 May 2012
Supreme Court
21 pages
RAMESH HARIJAN Vs STATE OF U.P.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001340-001340 / 2007
Diary number: 13601 / 2007
Advocates: RAJENDER PD. SAXENA Vs GUNNAM VENKATESWARA RAO

18 May 2012
Supreme Court
17 pages
STATE OF RAJASTHAN Vs VINOD KUMAR

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001887-001887 / 2008
Diary number: 33642 / 2007
Advocates: MILIND KUMAR Vs

17 May 2012
Supreme Court
21 pages
AMAR PAL SINGH Vs STATE OF U.P.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000651-000651 / 2009
Diary number: 24525 / 2007
Advocates: DEBASIS MISRA Vs KAMLENDRA MISHRA

17 May 2012
Supreme Court
11 pages
HUIDROM KONUNGJAO SINGH Vs STATE OF MANIPUR .

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000840-000840 / 2012
Diary number: 8675 / 2012
Advocates: SOMIRAN SHARMA Vs

15 May 2012
Supreme Court
29 pages
THOTI MANOHAR Vs STATE OF A.P.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001739-001739 / 2007
Diary number: 30154 / 2007
Advocates: UMA DATTA Vs D. MAHESH BABU

11 May 2012
Supreme Court
46 pages
SAMAJ PARIVARTANA SAMUDAYA Vs STATE OF KARNATAKA .

Bench: AFTAB ALAM,SWATANTER KUMAR
Case number: W.P.(C) No.-000562-000562 / 2009
Diary number: 35856 / 2009
Advocates: PRASHANT BHUSHAN Vs

11 May 2012
Supreme Court
29 pages
MAHARASHTRA STATE BOARD OF WAKFS Vs SHAIKH YUSUF BHAI CHAWLA .

Bench: ALTAMAS KABIR,J. CHELAMESWAR,RANJAN GOGOI
Case number: SLP(C) No.-031288-031290 / 2011
Diary number: 34968 / 2011
Advocates: SUDHANSHU S. CHOUDHARI Vs EJAZ MAQBOOL

11 May 2012
Supreme Court
24 pages
CHANDRA KUMAR CHOPRA Vs UNION OF INDIA .

Bench: P. SATHASIVAM,DIPAK MISRA
Case number: Crl.A. No.-000665-000665 / 2002
Diary number: 19169 / 2001
Advocates: MADHU MOOLCHANDANI Vs B. V. BALARAM DAS

11 May 2012
Supreme Court
17 pages
M/S PATEL ENGINNERING LTD. Vs UNION OF INDIA

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: SLP(C) No.-023059-023059 / 2011
Diary number: 25348 / 2011
Advocates: E. C. AGRAWALA Vs M. V. KINI & ASSOCIATES

11 May 2012
Supreme Court
23 pages
REGISTRAR GENERAL,PATNA HIGH COURT Vs PANDEY GAJENDRA PRASAD .

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-004553-004553 / 2012
Diary number: 38989 / 2010
Advocates: PAREKH & CO. Vs SUBHRO SANYAL

11 May 2012
Supreme Court
23 pages
CESC LTD. Vs CHIEF POST MASTER GENERAL .

Bench: R.M. LODHA,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-002606-002606 / 2006
Diary number: 5398 / 2004
Advocates: KHAITAN & CO. Vs V. K. VERMA

11 May 2012
Supreme Court
43 pages
THE UNION TERRITORY OF LAKSHADWEEP Vs SEASHELLS BEACH RESORT

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-004625-004626 / 2012
Diary number: 4249 / 2012
Advocates: Vs GAUTAM NARAYAN