Judgements

02 July 2012
Supreme Court
6 pages

LG, ANDAMAN & NICOBAR ISLANDS Vs M/S BARE FOOT INNS & LEISURE PVT. LTD.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: SLP(C) No.-012125-012125 / 2010
Diary number: 29916 / 2009
Advocates: G. INDIRA Vs B. VIJAYALAKSHMI MENON

02 July 2012
Supreme Court
27 pages

KHELA BANERJEE Vs CITY MONTESSORI SCHOOL .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010181-010181 / 2011
Diary number: 14486 / 2011
Advocates: Vs R. P. GUPTA

02 July 2012
Supreme Court
19 pages

SABHIA MD.YUSUF A.H.MULLA(D) BY LRS.&ORS Vs SPL.LAND ACQN.OFFR..

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003590-003590 / 2012
Diary number: 27265 / 2007
Advocates: SHIVAJI M. JADHAV Vs T. MAHIPAL

02 July 2012
Supreme Court
29 pages

VILLAGE PANCHAYAT CALANGUTE Vs ADDITIONAL DIRECTOR OF PANCHAYAT II

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004832-004832 / 2012
Diary number: 40115 / 2010
Advocates: K J JOHN AND CO Vs PRAVEEN KUMAR

02 July 2012
Supreme Court
39 pages

HARYANA STATE INDUSL.DEVT.CORP.LTD. Vs MAWASI & ORS.ETC.ETC.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: R.P.(C) No.-000235-000578 / 2011
Diary number: 844 / 2011
Advocates: ANNAM D. N. RAO Vs GAGAN GUPTA

02 July 2012
Supreme Court
42 pages

DROPTI DEVI & ANR Vs UNION OF INDIA & ORS.

Bench: R.M. LODHA,H.L. GOKHALE
Case number: Writ Petition (crl.) 65 of 2010

07 June 2012
Supreme Court
64 pages

NUPUR TALWAR Vs CBI & ANR

Bench: A.K. PATNAIK,JAGDISH SINGH KHEHAR
Case number: Review Petition (crl.) 85 of 2012

29 May 2012
Supreme Court
19 pages

NARENDRA CHAMPAKLAL TRIVEDI Vs STATE OF GUJARAT

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000097-000097 / 2012
Diary number: 37557 / 2011
Advocates: RASHMIKUMAR MANILAL VITHLANI Vs HEMANTIKA WAHI

29 May 2012
Supreme Court
26 pages

JUGENDRA SINGH Vs STATE OF U.P.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000082-000082 / 2008
Diary number: 24252 / 2007
Advocates: KAILASH CHAND Vs ABHISTH KUMAR

28 May 2012
Supreme Court
15 pages

STATE OF UTTARKHAND Vs UMAKANT JOSHI

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003984-003984 / 2012
Diary number: 18660 / 2010
Advocates: Vs RAMESHWAR PRASAD GOYAL

25 May 2012
Supreme Court
18 pages

NARENDER KUMAR Vs STATE(N.C.T.OF DELHI)

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-002066-002067 / 2009
Diary number: 23793 / 2009
Advocates: DHARMENDRA KUMAR SINHA Vs ANIL KATIYAR

25 May 2012
Supreme Court
11 pages

MUKUT BIHARI Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000870-000870 / 2012
Diary number: 33030 / 2011
Advocates: SHOBHA Vs IRSHAD AHMAD

25 May 2012
Supreme Court
21 pages

VIJAY KUMAR KAUL Vs U.O.I. .

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-004986-004989 / 2007
Diary number: 3294 / 2007
Advocates: PURNIMA BHAT Vs D. S. MAHRA

23 May 2012
Supreme Court
9 pages

UNION OF INDIA Vs SHASHANK GOSWAMI

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-006224-006224 / 2008
Diary number: 27682 / 2006
Advocates: D. S. MAHRA Vs

22 May 2012
Supreme Court
24 pages

BADAMI(D) TR.HER LR. Vs BHALI

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-001723-001723 / 2008
Diary number: 28927 / 2006
Advocates: JYOTI MENDIRATTA Vs UGRA SHANKAR PRASAD