Judgements

Showing 8581 - 8595 of 41947 judgements
05 July 2012
Supreme Court
24 pages
COX & KINGS LTD. Vs INDIAN RLY.CATERING & TOURSM.COR.LD.&ANR

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: SLP(C) No.-000965-000967 / 2012
Diary number: 1212 / 2012
Advocates: E. C. AGRAWALA Vs KAMLENDRA MISHRA

05 July 2012
Supreme Court
21 pages
NEW INDIA ASSURANCE CO.LTD. Vs GOPALI .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005179-005179 / 2012
Diary number: 17993 / 2007
Advocates: PRAMOD DAYAL Vs

04 July 2012
Supreme Court
65 pages
MEDICAL COUNCIL OF INDIA Vs RAMA MEDICAL COLL.HOSPITAL RES.CENT.&ANR

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-004911-004911 / 2012
Diary number: 33013 / 2011
Advocates: AMIT KUMAR Vs NEERAJ SHEKHAR

04 July 2012
Supreme Court
41 pages
VISHWANAT Vs SAU. SARLA VISHWANATH AGRAWAL

Bench: DEEPAK VERMA,DIPAK MISRA
Case number: C.A. No.-004905-004905 / 2012
Diary number: 19003 / 2007
Advocates: CHANDAN RAMAMURTHI Vs C. G. SOLSHE

03 July 2012
Supreme Court
13 pages
O.M. BABY (DEAD) BY LEGAL REPRESENTATIVE Vs STATE OF KERALA

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-000133-000133 / 2007
Diary number: 22375 / 2005
Advocates: P. GEORGE GIRI Vs LIZ MATHEW

03 July 2012
Supreme Court
20 pages
R.MOHAN Vs A.K. VIJAYA KUMAR

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000883-000883 / 2012
Diary number: 9499 / 2012
Advocates: Vs SURESHAN P.

03 July 2012
Supreme Court
30 pages
A. NAWAB JOHN Vs V. N. SUBRAMANIYAM

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-004838-004840 / 2012
Diary number: 11268 / 2007
Advocates: SRIKALA GURUKRISHNA KUMAR Vs BALAJI SRINIVASAN

03 July 2012
Supreme Court
16 pages
SHAMBHU PRASAD SHARMA Vs CHARAN DAS MAHANT .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-004847-004847 / 2012
Diary number: 29226 / 2010
Advocates: R. D. UPADHYAY Vs NAVIN PRAKASH

03 July 2012
Supreme Court
16 pages
UNION OF INDIA Vs MOHANLAL

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000652-000652 / 2012
Diary number: 27001 / 2010
Advocates: SHREEKANT N. TERDAL Vs SANJAY SHARAWAT

03 July 2012
Supreme Court
29 pages
SHREEJITH. L. Vs DEPUTY DIRECTOR(EDUCATION) KERALA .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-004848-004848 / 2012
Diary number: 7691 / 2008
Advocates: A. RAGHUNATH Vs BINA MADHAVAN

03 July 2012
Supreme Court
22 pages
CHURCH OF CHRIST CHARITABLE TRUST & EDU. Vs M/S. PONNIAMMAN EDUCATIONA TRUST REP. BY

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: C.A. No.-004841-004841 / 2012
Diary number: 32418 / 2011
Advocates: Vs K. K. MOHAN

03 July 2012
Supreme Court
24 pages
BRIJESH MAVI Vs STATE OF NCT OF DELHI

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-000824-000825 / 2011
Diary number: 23028 / 2010
Advocates: S. CHANDRA SHEKHAR Vs ANIL KATIYAR

02 July 2012
Supreme Court
7 pages
BISHNUPADA SARKAR Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000876-000876 / 2012
Diary number: 28722 / 2010
Advocates: Vs CHANDRA BHUSHAN PRASAD

02 July 2012
Supreme Court
1 pages
UNION OF INDIA Vs CHAITANYA BHARATHI INST.OF TECH..

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: T.P.(C) No.-001301-001301 / 2011
Diary number: 33228 / 2011
Advocates: Vs LAWYER S KNIT & CO

02 July 2012
Supreme Court
17 pages
P.SANJEEVA RAO Vs STATE OF A.P.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000874-000875 / 2012
Diary number: 16091 / 2011
Advocates: Vs D. MAHESH BABU