Showing 8566 - 8580 of 41947 judgements
11 July 2012
Supreme Court
14 pages
UMA SASHI DEVI (D) TH.LRS. Vs DIBAKAR BANERJEE .

Bench: DEEPAK VERMA,K.S. RADHAKRISHNAN
Case number: C.A. No.-004110-004110 / 2006
Diary number: 18114 / 2005
Advocates: P. S. SUDHEER Vs PARTHA SIL

10 July 2012
Supreme Court
39 pages
ASHA Vs B.D.SHARMA UNIVERSITY OF HEALTH SCI.&ORS

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: C.A. No.-005055-005055 / 2012
Diary number: 6361 / 2012
Advocates: ANIL KUMAR TANDALE Vs M. C. DHINGRA

10 July 2012
Supreme Court
16 pages
BABLE @ GURDEEP SINGH Vs STATE OF CHATTISGARH TR.P.S.O.P.KURSIPUR

Bench: SWATANTER KUMAR,RANJAN GOGOI
Case number: Crl.A. No.-000106-000106 / 2010
Diary number: 3630 / 2007
Advocates: R. D. UPADHYAY Vs DHARMENDRA KUMAR SINHA

10 July 2012
Supreme Court
51 pages
M/S.PURBANCHAL CABLES & CONDUCTORS P.LTD Vs ASSAM STATE ELECTRICITY BOARD

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-002348-002348 / 2003
Diary number: 5830 / 2002
Advocates: RANJAN MUKHERJEE Vs SUNIL KUMAR JAIN

10 July 2012
Supreme Court
52 pages
ANAND MOHAN Vs STATE OF BIHAR

Case number: Crl.A. No.-001804-001805 / 2009
Diary number: 4668 / 2009
Advocates: ASHOK KUMAR SINGH Vs GOPAL SINGH

10 July 2012
Supreme Court
3 pages
JHABOO MAHATO Vs STATE OF JHARKHAND

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000709-000709 / 2009
Diary number: 3638 / 2008
Advocates: SHARMILA UPADHYAY Vs RATAN KUMAR CHOUDHURI

09 July 2012
Supreme Court
2 pages
UNION OF INDIA Vs SAMPAT (DEAD)THR. LRS.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-005085-005085 / 2012
Diary number: 17786 / 2004
Advocates: ANIL KATIYAR Vs RAJ SINGH RANA

09 July 2012
Supreme Court
3 pages
V.I.UTHUPPAN Vs THANKACHAN

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000986-000987 / 2012
Diary number: 4514 / 2011
Advocates: Vs NISHE RAJEN SHONKER

09 July 2012
Supreme Court
3 pages
PAYAL MALIK Vs NAGESH MALIK

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: CONMT.PET.(C) No.-000146-000146 / 2012
Diary number: 7023 / 2012

09 July 2012
Supreme Court
3 pages
M/S. JAI BHOLE SHANKAR Vs STATE OF CHHATTSIGARH .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-005091-005091 / 2012
Diary number: 8220 / 2012
Advocates: NIKHIL NAYYAR Vs

09 July 2012
Supreme Court
2 pages
VIRAL V DHULIA Vs VIRAG R DHULIA & ORS.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Transfer Petition (Crl.) 39 of 2012

06 July 2012
Supreme Court
44 pages
RESEARCH FOUNDN. FOR SCIENCE Vs U O I .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: W.P.(C) No.-000657-000657 / 1995
Diary number: 14025 / 1995
Advocates: SANJAY PARIKH Vs ANIL KUMAR JHA

06 July 2012
Supreme Court
25 pages
PONNALA LAKSHMAIAH Vs KOMMURI PRATAP REDDY .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-004993-004993 / 2012
Diary number: 21477 / 2010
Advocates: Y. RAJA GOPALA RAO Vs ANNAM D. N. RAO

06 July 2012
Supreme Court
32 pages
MAYAWATI Vs UNION OF INDIA & ORS.

Bench: P. SATHASIVAM,DIPAK MISRA
Case number: Writ Petition (crl.) 135 of 2008

05 July 2012
Supreme Court
1 pages
SUNISCHAI SACHAR Vs STATE OF PUNJAB

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000925-000926 / 2012
Diary number: 15647 / 2011
Advocates: RAHUL GUPTA Vs KULDIP SINGH