Showing 8551 - 8565 of 41947 judgements
20 July 2012
Supreme Court
24 pages
SATYAJIT BALLUBHAI DESAI Vs STATE OF GUJARAT

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: Crl.A. No.-001158-001158 / 2012
Diary number: 32463 / 2011
Advocates: EJAZ MAQBOOL Vs HEMANTIKA WAHI

19 July 2012
Supreme Court
21 pages
AHMEDSAHEB(D) BY LRS. Vs SAYED ISMAIL

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005316-005318 / 2012
Diary number: 23907 / 2011
Advocates: C. G. SOLSHE Vs SHIRISH K. DESHPANDE

19 July 2012
Supreme Court
12 pages
GARG WOOLLEN PVT.LTD. Vs STATE OF U.P.

Bench: G.S. SINGHVI,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005712-005712 / 2002
Diary number: 21135 / 1997
Advocates: S.. UDAYA KUMAR SAGAR Vs M. R. SHAMSHAD

17 July 2012
Supreme Court
53 pages
UNION OF INDIA Vs IBRAHIM UDDIN

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-001374-001374 / 2008
Diary number: 36199 / 2007

17 July 2012
Supreme Court
33 pages
AJAY PANDIT @ JAGDISH DAYABHAI PATEL&ANR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000864-000864 / 2006
Diary number: 4487 / 2006
Advocates: Vs ASHA GOPALAN NAIR

16 July 2012
Supreme Court
10 pages
VINOD KUMAR KOUL Vs STATE OF J & K .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005217-005217 / 2012
Diary number: 33540 / 2010
Advocates: Vs SUNIL FERNANDES

16 July 2012
Supreme Court
14 pages
SUSHILA TIWARY Vs ALLAHABAD BANK .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005224-005224 / 2012
Diary number: 4105 / 2011
Advocates: Mohit Kumar Shah Vs MITTER & MITTER CO.

16 July 2012
Supreme Court
15 pages
ASHOK KUMAR RATILAL PATEL Vs UOI

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005225-005225 / 2012
Diary number: 11282 / 2011
Advocates: NIKHIL GOEL Vs NAVIN PRAKASH

16 July 2012
Supreme Court
21 pages
AZIM AHMAD KAZMI Vs STATE OF U.P.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-002006-002006 / 2003
Diary number: 10326 / 2002
Advocates: Vs ANIL KUMAR JHA

16 July 2012
Supreme Court
16 pages
V.S.KANODIA ETC.ETC. Vs A.L.MUTHU (D) THR. LRS.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005218-005222 / 2012
Diary number: 22595 / 2008
Advocates: T. MAHIPAL Vs A. T. M. SAMPATH

16 July 2012
Supreme Court
11 pages
GIRIMALLAPPA Vs SPL.LAQ OFFICER & ANR

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: PC(CC) 11497 of 2012

13 July 2012
Supreme Court
4 pages
TEJENDRA SINGH WALIA Vs STATE OF M.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000998-000998 / 2012
Diary number: 5596 / 2011
Advocates: ANIL KUMAR MISHRA-I Vs C. D. SINGH

13 July 2012
Supreme Court
38 pages
DELHI RACE CLUB LTD. Vs UNION OF INDIA .

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-006461-006461 / 2003
Diary number: 7121 / 2003
Advocates: B. VIJAYALAKSHMI MENON Vs D. S. MAHRA

13 July 2012
Supreme Court
2 pages
INDIAN PHARMACY GRADUATES ASSN.TR.SEC. Vs GOVT.OF INDIA .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: SLP(C) No.-005757-005757 / 2012
Diary number: 4428 / 2012
Advocates: Vs D. S. MAHRA

11 July 2012
Supreme Court
70 pages
SHYAMAL GHOSH Vs STATE OF WEST BENGAL

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000507-000507 / 2007
Diary number: 8675 / 2007
Advocates: RAUF RAHIM Vs ABHIJIT SENGUPTA